High Courts25 Oct 2010
Subh Lata Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0080
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 74 of 232
High Courts25 Oct 2010Allowed
Kulwinder Singh @ Nonu and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 324, 427, 452
High Courts25 Oct 2010Allowed
Smt. Kashmir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 4
High Courts25 Oct 2010Dismissed
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13(2)
High Courts25 Oct 2010Allowed
Baldev Singh Vs Sarabjit Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 701
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, Order 8 Rule 9
High Courts25 Oct 2010Dismissed
Goverdhan Singh and Others Vs Rohtas and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 452, 506
High Courts25 Oct 2010Dismissed
Sham Lal Vs Mathra Dass
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0050
High Courts21 Oct 2010Allowed
Raghubir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 39
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 5Penal Code, 1860 (IPC) — Section 420
High Courts15 Oct 2010
Haryana Urban Development Authority and Another Vs Phiraya Lal khanduja and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 617 : (2011) 161 PLR 44 : (2011) 1 RCR(Civil) 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 5, 151Limitation Act, 1963 — Section 5
High Courts15 Oct 2010
Meena and Others Vs Ram Transport and Another
Punjab And Haryana At Chandigarh · (2012) ACJ 1364 : (2011) 162 PLR 696 : (2011) 3 TAC 598
Motor Vehicles Act, 1988 — Section 163AWorkmens Compensation Act, 1923 — Section 30, 4
High Courts15 Oct 2010Dismissed
Pana Thola Hindwan Kharkhoda Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 692
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Haryana Municipal Act, 1973 — Section 52Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts15 Oct 2010Dismissed
Ashok Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0273
Land Acquisition Act, 1894 — Section 17, 17(3)A, 18, 23, 23(1)
High Courts15 Oct 2010Dismissed
Vipan Dhawan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 315, 316, 323, 324, 498A
High Courts15 Oct 2010
Rajwinder Singh alias Raju alias Ranjit Singh Vs State of Punjab and Daljit Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts15 Oct 2010Dismissed
Tehal Singh and Others Vs Sawaran Singh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0188
Transfer of Property Act, 1882 — Section 53A
High Courts15 Oct 2010Dismissed
Vicky Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 365, 395
High Courts15 Oct 2010
Surjit Singh alias Gopi and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts15 Oct 2010
Ram Murti and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Oct 2010
Kesho Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 380, 506
High Courts15 Oct 2010Allowed
The New India Assurance Company Limited Vs Veerpal Kaur and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 1367 : (2011) 162 PLR 694
Motor Vehicles Act, 1988 — Section 140, 163A