High Courts25 Oct 2010Dismissed
Sukhwinder Singh and Others Vs Smt. Swarni
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0317
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 73 of 232
High Courts25 Oct 2010Dismissed
Ruggi and Another Vs Smt. Chamela and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0316
Hindu Succession Act, 1956 — Section 6, 8
High Courts25 Oct 2010Dismissed
Pioneer Profin Limited Vs Residency Greens Residents Welfare Association
Punjab And Haryana At Chandigarh · (2011) 162 PLR 703
High Courts25 Oct 2010Dismissed
Ramesh Ahluwalia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0292
High Courts25 Oct 2010
Gurmit Singh and Others Vs Jagdish Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0289
High Courts25 Oct 2010Dismissed
Lal Bahadur Pal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 160
High Courts25 Oct 2010Dismissed
Surinder Pal Singh Vs Harpreet Singh and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0287
High Courts25 Oct 2010
Ram Rattan Vs Narata Ram and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0284
Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts25 Oct 2010Dismissed
Eider PW1 Communication Ltd. and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0262
High Courts25 Oct 2010Dismissed
Amir Chand Vs Incharge Government Murgi Sewa Kender and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 344
Constitution of India, 1950 — Article 14, 16(1)Industrial Disputes Act, 1947 — Section 25F
High Courts25 Oct 2010
Gram Panchayat Vs Vikarm Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0162
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts25 Oct 2010
Nepal Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Oct 2010
Hans Raj (Now Confined in Central Jail) Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 161 PLR 585
Criminal Procedure Code, 1973 (CrPC) — Section 29(2), 31, 31(1), 31(2), 362Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326Punjab Excise Act, 1914 — Section 61(1)
High Courts25 Oct 2010
Smt. Kusum Rani Vs Smt. Bala and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 578 : (2011) 161 PLR 710
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 23 Rule 3Hindu Succession Act, 1956 — Section 6, 6(1)
High Courts25 Oct 2010Allowed
Atma Singh and Others Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 227
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 398, 447, 452, 506
High Courts25 Oct 2010Dismissed
Chandigarh Administration Vs Vipin Gupta and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0114
Constitution of India, 1950 — Article 226Punjab Service of Engineers (Civil Wing) Department of Public Works (Buildings and Roads Branch) Group A Service Rules, 2005 — Rule 3, 6, 6(1), 6(2), 6(3)
High Courts25 Oct 2010Allowed
Vikas Jain and Chander Mohan Kohli Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts25 Oct 2010Allowed
Bhag Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 148, 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts25 Oct 2010Dismissed
Ashok Puri and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Oct 2010
Tata Sky Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 37 VST 1
British North America Act, 1867 — Section 91, 92Constitution of India, 1950 — Article 245, 246(1), 246(3), 248, 254Entertainment (Small Lotteries and Gaming Act, 1956 — Section 4(1)