High Courts26 Oct 2010Allowed
Jaswant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0045
Penal Code, 1860 (IPC) — Section 148, 149, 186, 307, 332Prevention of Damage to Public Property Act, 1984 — Section 3, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 72 of 232
High Courts26 Oct 2010
Larsen and Toubro Limited Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 37 VST 428
Constitution of India, 1950 — Article 286, 366(29A)Haryana Value Added Tax Rules, 2003 — Rule 33(1), 33(2), 33(3), 33(7), 35Punjab General Sales Tax Act, 1948 — Section 10C
High Courts26 Oct 2010
Avtar Singh Vs Sushila Devi and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0020
High Courts26 Oct 2010Dismissed
Bachan Singh Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts26 Oct 2010Dismissed
Lachhi Ram Vs Sukhmal Chand and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 707
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Oct 2010Dismissed
State of Haryana Vs Jasbir @ Jassu and Others Hansraj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0010
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 452
High Courts26 Oct 2010
Bal Kishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 146
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Oct 2010Allowed
Dharamvir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 795
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts25 Oct 2010Allowed
Ashwani Kumar alias Toni and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Oct 2010
Kuldev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 379, 447, 506
High Courts25 Oct 2010
Anil Dalal Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 689 : (2010) 6 SLR 335
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(2), 14, 14(8), 15(5)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226
High Courts25 Oct 2010
Abdul Rashid alias Budhu Vs Saddiq
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0326
Constitution of India, 1950 — Article 227
High Courts25 Oct 2010Allowed
State of Haryana and Others Vs Raj Kumari
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0325
High Courts25 Oct 2010
Sawaran Kaur (deceased) through L.Rs. and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0324
Land Acquisition Act, 1894 — Section 18, 4
High Courts25 Oct 2010Allowed
Sukhwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts25 Oct 2010Dismissed
The Oriental Insurance Company Limited Vs Gautam Lal alias Gautam Ram and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0322
Workmens Compensation Act, 1923 — Section 170
High Courts25 Oct 2010
Hawa Singh Vs Narender and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0321
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 Oct 2010Allowed
Nirpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0320
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 279, 307, 323, 427
High Courts25 Oct 2010
Devinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0319
Penal Code, 1860 (IPC) — Section 308, 323, 324, 34
High Courts25 Oct 2010
Karam Singh and Another Vs Lakhbir Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 698