High Courts26 Oct 2010
Amrik Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 4 Crimes 54
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 71 of 232
High Courts26 Oct 2010
Amrit Lal Vs Smt. Munni Devi and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0152
Constitution of India, 1950 — Article 227
High Courts26 Oct 2010
DSM Pharma Chemicals Venlo B.V. Vs Vijay Kumar Garg
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 813
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 202(1), 482
High Courts26 Oct 2010Dismissed
Amanbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 303, 323, 325, 354
High Courts26 Oct 2010
Sabra Begam and Another Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 307, 34, 498A
High Courts26 Oct 2010Dismissed
Renu Vs Sarika
Punjab And Haryana At Chandigarh · (2011) 2 DMC 645 : (2011) 1 RCR(Civil) 620 : (2011) 1 RCR(Criminal) 269
Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 2, 21, 31
High Courts26 Oct 2010Allowed
Amit Kumar alias Amrit Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 420
High Courts26 Oct 2010Allowed
Rajbir Kaur Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0117
Evidence Act, 1872 — Section 112
High Courts26 Oct 2010
Sukhwinder alias Sonu and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts26 Oct 2010Allowed
Brij Mohan Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0115
Constitution of India, 1950 — Article 227
High Courts26 Oct 2010Allowed
Jagdeep Kaur Dhanju Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0111
Penal Code, 1860 (IPC) — Section 182
High Courts26 Oct 2010
Sunil alias Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302, 307
High Courts26 Oct 2010Allowed
Anguri Devi etc. Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 431
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts26 Oct 2010
Birender and Others Vs Birham Parkash and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts26 Oct 2010
Fiberfill Engineers Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0090
High Courts26 Oct 2010
Jeevan Kumar alias Bhola Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 411, 420, 467, 468
High Courts26 Oct 2010Allowed
Kartar Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0088
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 379
High Courts26 Oct 2010
Balbir Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 873
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts26 Oct 2010Dismissed
Neeraj and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 885
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(2)Punjab Police Rules, 1934 — Rule 10, 12.16
High Courts26 Oct 2010Dismissed
Sudesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34