High Courts27 Oct 2010Allowed
Haryana Distillary Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 41 VST 330
Haryana General Sales Tax Act, 1973 — Section 5A, 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 69 of 232
High Courts27 Oct 2010Allowed
Groz Beckert Asisa Pvt. Ltd. Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2011) 264 ELT 220 : (2011) 30 STT 114
Central Excises and Salt Act, 1944 — Section 35G
High Courts27 Oct 2010
Devinder and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0329
Constitution of India, 1950 — Article 21Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452
High Courts27 Oct 2010Dismissed
Lakhbir Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0328
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts27 Oct 2010
Surjit Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0327
High Courts27 Oct 2010
Rupinder Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 77
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 4, 6Punjab Habitual Offenders (Control and Reforms) Act, 1952 — Section 2
High Courts27 Oct 2010Allowed
Smt. Birmati Vs Mahender Singh
Punjab And Haryana At Chandigarh · (2011) 163 PLR 794
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, Order 8 Rule 5(3)
High Courts27 Oct 2010Dismissed
Dalip Singh and Another Vs Smt. Gurdayal Kaur
Punjab And Haryana At Chandigarh · (2011) 163 PLR 792
High Courts27 Oct 2010Dismissed
Sudha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 789
Constitution of India, 1950 — Article 14, 16, 226Haryana School Education Rules, 2003 — Rule 82, 82(2)
High Courts27 Oct 2010
Green Avenue Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 786
High Courts27 Oct 2010
P.M. Vohra Vs P.O. Labour Court-I and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0220
High Courts27 Oct 2010
Amrik Singh Zora Singh Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0159
Constitution of India, 1950 — Article 227
High Courts27 Oct 2010Dismissed
Chetan Khurana and Another Vs Sukhdev Singh and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0155
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65, 66
High Courts27 Oct 2010Dismissed
Harish Kumar Vs Major Kamal Kishore Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0154
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts27 Oct 2010
Dharam Pal Vs State of U.T.
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 156
Criminal Procedure Code, 1973 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 420, 465Probation of Offenders Act, 1958 — Section 4(1)
High Courts27 Oct 2010
Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0086
High Courts27 Oct 2010Dismissed
Jagjit Singh Vs Dr. Gurcharanbir Singh Babbar
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0085
High Courts27 Oct 2010
Meena Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0084
High Courts27 Oct 2010
Parjapati Braham Kumari Ishuariya Vishwa Vidhyalaya and Another Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0076
High Courts27 Oct 2010Allowed
Gurdial Singh Vs The Ambala Central Cooperative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 840