High Courts28 Oct 2010Allowed
Pawan Kumar and Another Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 255
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 68 of 232
High Courts28 Oct 2010
Subhash Chander Vs Managing Director and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0353
Constitution of India, 1950 — Article 226
High Courts28 Oct 2010Dismissed
Tarlochan Singh Vs Veerpal Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0352
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, 151, 94Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts28 Oct 2010Dismissed
Jasmail Kaur and Others Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0351
High Courts28 Oct 2010
Jaswinder Kumar Vs Railway Police Force Post and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 482Railways Act, 1989 — Section 154, 179
High Courts28 Oct 2010Dismissed
Banarsi Dass Vs Parkash Chand
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0251
High Courts28 Oct 2010
Harbhajan Ram Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0250
High Courts28 Oct 2010Allowed
Chander Shekhar Vs Baldev Krishan and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0249
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts28 Oct 2010Allowed
Charanjit Singh Walia, Assistant Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0248
High Courts28 Oct 2010
Suman Devi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0209
High Courts28 Oct 2010Dismissed
Randhir Singh and Another Vs Karamjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0163
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts28 Oct 2010
Smt. Choto Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0122
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
High Courts28 Oct 2010Allowed
Nirmal Kanta and Others Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0112
High Courts28 Oct 2010Dismissed
Neeraj and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 787
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(2)Punjab Police Rules, 1934 — Rule 12.16
High Courts28 Oct 2010
Satinder Dhawan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0057
High Courts28 Oct 2010
Bindu @ Mallahar and Another Vs Natthi Singh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0056
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47
High Courts27 Oct 2010Allowed
Commissioner of Income Tax Vs K. Streetlite Electric Corpn.
Punjab And Haryana At Chandigarh · (2012) 20 TAXMAN 532
Income Tax Act, 1961 — Section 22, 23, 23(1), 23(1)(b), 260A
High Courts27 Oct 2010Dismissed
Geeta and Others Vs Chandgi Ram and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0345
Constitution of India, 1950 — Article 227
High Courts27 Oct 2010Allowed
Hakam Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 452
High Courts27 Oct 2010Dismissed
Bikram Singh @ Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0332
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 325