High Courts01 Nov 2010Dismissed
Anupama @ Prabhjot Kaur Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0357
Hindu Marriage Act, 1955 — Section 24, 9Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 66 of 232
High Courts01 Nov 2010Dismissed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0352
Penal Code, 1860 (IPC) — Section 148, 149, 323, 379, 427
High Courts01 Nov 2010
The Commissioner of Central Excise Vs Jai Bharat Steel Inds. and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0351
Central Excises and Salt Act, 1944 — Section 11(B), 11(B)(3), 11BB, 12(B), 35(H)Customs Act, 1962 — Section 27
High Courts01 Nov 2010Dismissed
Krishan Pal Vs Balvinder Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts01 Nov 2010
Union of India (UOI) and Another Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 63
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Recruitment Rules, 1985 — Rule 4
High Courts01 Nov 2010Dismissed
Bharat Trading Company and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 154
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 203, 204, 226Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts01 Nov 2010Dismissed
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 266
Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts01 Nov 2010Dismissed
Pardeep Kumar Mehta Vs Harbhajan Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 803
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3A
High Courts01 Nov 2010Dismissed
State of Punjab and Another Vs K.K. Rice and General Mills
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0142
High Courts01 Nov 2010Dismissed
Maha Singh Vs Ranbir and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0141
High Courts01 Nov 2010
Rakesh Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0116
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts01 Nov 2010Dismissed
Arvind Kumar Vs Rakesh Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Nov 2010Dismissed
Jatinder Bachan Singh Grewal and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts30 Oct 2010
Sarabjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 174Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Oct 2010Dismissed
Super Tyres Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2012) 277 ELT 155 : (2013) 22 GSTR 226
Central Excise Rules, 1944 — Rule 173G, 173Q, 9(2)Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts29 Oct 2010Dismissed
Neetu Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0362
Constitution of India, 1950 — Article 226
High Courts29 Oct 2010
National Insurance Company Limited Vs Bimla and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 797
High Courts29 Oct 2010
Madan Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0360
Constitution of India, 1950 — Article 226, 227
High Courts29 Oct 2010Allowed
Anjali Aggarwal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 228
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366, 375, 376, 376(2), 417
High Courts29 Oct 2010Allowed
Amarjit Singh and Another Vs Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0358