High Courts01 Nov 2010
Mohinder Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0695
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 65 of 232
High Courts01 Nov 2010
Vijay Nagpal and Vipin Nagpal Vs Cultivators Haryana Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 164 CompCas 407 : (2011) 161 PLR 598
Companies Act, 1956 — Section 397, 398, 434
High Courts01 Nov 2010
Joginder Singh and Others Vs Hakam Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0580
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 Nov 2010Dismissed
Commissioner of Central Excise Vs Didar Steel Complex Ltd.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0579
Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts01 Nov 2010Dismissed
Commissioner of Central Excise Vs Syschem (India) Ltd.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0578
Central Excises and Salt Act, 1944 — Section 35G
High Courts01 Nov 2010Dismissed
Vikrant Life Sciences (P) Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0577
High Courts01 Nov 2010
Howkins Cookers Ltd. Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0511
Central Excise Rules, 2002 — Rule 7
High Courts01 Nov 2010Dismissed
Commissioner of Income Tax Vs Bata Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0510
Income Tax Act, 1961 — Section 260A, 271(1), 36(1)
High Courts01 Nov 2010Dismissed
Krishan and Others Vs Gulab Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0509
High Courts01 Nov 2010Allowed
Prabir Kumar Mukherjee Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0508
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34
High Courts01 Nov 2010Allowed
Major Harchand Ram (Retd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0507
High Courts01 Nov 2010Dismissed
Kuldeep Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 188
High Courts01 Nov 2010
Vimla Kalia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0505
High Courts01 Nov 2010Dismissed
Pardeep Kumar Mehta Vs Smt. Harbhajan Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 803
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3A
High Courts01 Nov 2010
Salinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 325, 34, 452, 506
High Courts01 Nov 2010Dismissed
Shefali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0362
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 24, 420, 506
High Courts01 Nov 2010
Mamta Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 406
High Courts01 Nov 2010
Jaswant Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 307, 323, 452, 506
High Courts01 Nov 2010
Jagjit Singh Mann Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0359
Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 471, 494
High Courts01 Nov 2010
Ravinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420