High Courts08 Nov 2010Allowed
Harvinder Singh and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0187
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 63 of 232
High Courts08 Nov 2010Allowed
Chuhar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 658
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 2010Allowed
Ram Wazir Vs Kashmiri Devi and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0118
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)Evidence Act, 1872 — Section 144
High Courts08 Nov 2010Allowed
Haryana Roadways Engg. Corporation Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2012) 344 ITR 454
Income Tax Act, 1961 — Section 260ASales of Goods Act, 1930 — Section 12, 4, 41
High Courts08 Nov 2010Dismissed
Balwant Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0070
High Courts08 Nov 2010Dismissed
Gurjeet Singh Vs Major Bhim Sain Mehta (Retd.)
Punjab And Haryana At Chandigarh · (2011) 163 PLR 810
High Courts08 Nov 2010
Kashmir Singh and Ranbir Singh Vs The Registrar, Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0025
High Courts08 Nov 2010
Shamsher Khan and Others Vs The Union Territory, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Nov 2010Dismissed
Commissioner of Income Tax Vs Mathura Dass Ved Kaur Memorial Education Society
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0023
Income Tax Act, 1961 — Section 11, 260A
High Courts08 Nov 2010Dismissed
Commissioner of Income Tax Vs Sh. Shri Chand (HUF)
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0022
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts08 Nov 2010
Jagdish Chander and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0021
High Courts08 Nov 2010
Amrit Lal Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 533
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 2010Dismissed
Ramesh Chander Gupta Vs Income Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2012) 344 ITR 320
Income Tax Act, 1961 — Section 133A, 260A, 271(1)(c)
High Courts08 Nov 2010Dismissed
J.R. Ahuja Vs CIT
Punjab And Haryana At Chandigarh · (2012) 344 ITR 523
Income Tax Act, 1961 — Section 147, 148, 254(2), 260A
High Courts03 Nov 2010Allowed
K. Rajamanickam Vs P. Arumugam
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0137
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Nov 2010Allowed
Gurmukh Singh Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 685
High Courts02 Nov 2010Dismissed
Northern Regional Committee Vs R.K. S.D. College of Education and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0618
Constitution of India, 1950 — Article 227
High Courts02 Nov 2010
Pankaj Malik and Another Vs State (U.T.) and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0613
High Courts02 Nov 2010
Gurpremjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0574
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 498APrevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts02 Nov 2010Dismissed
Iqbal Kaur Vs Ravneet Kumar
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0573