High Courts08 Nov 2010Allowed
Resham Singh Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0615
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 62 of 232
High Courts08 Nov 2010Allowed
Yash Paul Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0614
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 2010Dismissed
Raminder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0575
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Nov 2010Dismissed
Smt. Sunita and Another Vs Pyare Lal and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 817
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 21, 22
High Courts08 Nov 2010Allowed
Raj Kumar and Others Vs Prem Parkash
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0546
Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts08 Nov 2010
Energy Infrastructure (India) Limited Vs S. Bhagwan Enterprises and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0545
Arbitration and Conciliation Act, 1996 — Section 34 , 34(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 8 Rule 5(2)
High Courts08 Nov 2010Allowed
Shweta Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 86 : (2011) 2 ILR (P&H) 305
Registration of Births and Deaths Act, 1969 — Section 15
High Courts08 Nov 2010
Radhey Shyam Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 819
High Courts08 Nov 2010Allowed
Reshma Rani Vs Devinder Kumar
Punjab And Haryana At Chandigarh · (2011) 163 PLR 814 : (2011) 6 RCR(Criminal) 2521
Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 111, 115, 125
High Courts08 Nov 2010
Gurdeep Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0433
Punjab Panchayati Raj Act, 1994 — Section 19
High Courts08 Nov 2010Allowed
Amrender Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(1), 42(2), 57
High Courts08 Nov 2010Dismissed
Jagdish Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 313, 439Penal Code, 1860 (IPC) — Section 216, 302, 34
High Courts08 Nov 2010
Aamin @ Yamin Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 188, 379Prevention of Corruption Act, 1988 — Section 13(1)
High Courts08 Nov 2010
Sandeep Vashisht Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0275
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 2010Dismissed
Vijay Kumar Vs Karam Chand Sharma and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0274
High Courts08 Nov 2010
Mangat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0273
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 2010Dismissed
Chand Kaur Vs Jagsir Singh and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 812
Constitution of India, 1950 — Article 17
High Courts08 Nov 2010Dismissed
Dharambir Singh and Others Vs Bjinder and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0225
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts08 Nov 2010
Bhupinder Devi and Others Vs Lakhvir and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0224
High Courts08 Nov 2010Dismissed
Janak Raj Vs Pyare Lal and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0188
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)