High Courts29 Oct 2010Dismissed
Anita Kumari Vs Manohar Lal Sud
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0357
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 67 of 232
High Courts29 Oct 2010Dismissed
Bhim Singh and Others Vs Peera Ram
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0356
High Courts29 Oct 2010
Jagsir Singh Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0315
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts29 Oct 2010
Sakshi Sehgal Vs State Bank of India
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0314
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts29 Oct 2010
Rakesh Vs Om Pal and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0313
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)
High Courts29 Oct 2010
Subhash Rani Vs Smt. Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 735
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(3), Order 16 Rule 1A
High Courts29 Oct 2010Dismissed
Hassan Deen and Others Vs Union of India
Punjab And Haryana At Chandigarh · (2011) 163 PLR 801
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, 79 , 80Constitution of India, 1950 — Article 300Evidence Act, 1872 — Section 68
High Courts29 Oct 2010
V.K. Kapoor and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 15
Constitution of India, 1950 — Article 243, 243(U), 243P, 243Q, 243Q(2)Haryana Municipal (Amendment) Act, 1994 — Section 2AHaryana Municipal Act, 1973 — Section 2, 2A, 3
High Courts29 Oct 2010Dismissed
Gram Panchayat Vs Sheo Karan and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0230
High Courts29 Oct 2010Allowed
Rameshwar Sharma Vs Smt. Bhagwati
Punjab And Haryana At Chandigarh · (2011) 163 PLR 799
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Oct 2010Allowed
Sudhir Choudhari @ Sanjiv Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471
High Courts29 Oct 2010Dismissed
Avtar Singh and Another Vs Goverdhan Lal Mehta and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0226
East Punjab Urban Rent Restriction Act, 1949 — Section 13(B)
High Courts29 Oct 2010
Ram Karan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts29 Oct 2010Dismissed
Gurcharan Singh and Others Vs Raj Dulari and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0165
High Courts29 Oct 2010Dismissed
Raj Kumari and Another Vs Shanti Devi and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0164
Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1)
High Courts29 Oct 2010Dismissed
Smt. Kamlesh Vs Naresh and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0143
Guardians and Wards Act, 1890 — Section 25, 7
High Courts29 Oct 2010
Samunder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0125
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308
High Courts29 Oct 2010Dismissed
Narotam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0124
High Courts29 Oct 2010
The Subzi Mandi Arthi Association (Regd) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0123
Punjab Agricultural Produce Markets Act, 1961 — Section 10, 7, 7(2), 8, 8(2)
High Courts29 Oct 2010
Balwant Ram and Another Vs Gendi Devi and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0065