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Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 75 of 232

High Courts15 Oct 2010Allowed

Jamil Ahmad Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 385

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 328, 34, 342, 363, 366
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High Courts14 Oct 2010Dismissed

Pargat Singh Vs Mohinder Kaur and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 687

Constitution of India, 1950 — Article 226Punjab State Election Commission Act, 1994 — Section 76(1) , 89Representation of the People Act, 1951 — Section 81(3)
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High Courts14 Oct 2010Dismissed

Punjab National Bank Vs Bhola Ram and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 682

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 2, 3, 4, 5, 6
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High Courts14 Oct 2010Allowed

Savesa Sidhu Vs Harleen Sidhu and Another

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 442

Criminal Procedure Code, 1973 (CrPC) — Section 173, 192, 200, 202, 202(1)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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