High Courts12 Oct 2010
Central Bureau of Investigation Vs Jagtar Singh Hawara and Balwant Singh Jagtar Singh Hawara and Others Vs State through Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0394
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 77 of 232
High Courts12 Oct 2010Dismissed
Kailash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 56
Criminal Procedure Code, 1973 (CrPC) — Section 197, 409, 420, 467, 468Penal Code, 1860 (IPC) — Section 409, 468, 471
High Courts12 Oct 2010Dismissed
Davinder Kumar Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · (2011) 3 BC 116 : (2011) 161 PLR 490 : (2011) 2 RCR(Criminal) 117
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts12 Oct 2010Dismissed
Haryana Urban Development Authority and Another Vs Smt. Nishi Gambir
Punjab And Haryana At Chandigarh · (2011) 161 PLR 483
Haryana Urban Development Authority Act, 1977 — Section 50
High Courts12 Oct 2010Dismissed
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 196 TAXMAN 401
Income Tax Act, 1961 — Section 80P(2)
High Courts12 Oct 2010
Mukesh and Others Vs State of Haryana and Rajbir
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts12 Oct 2010
Sarabjit Kaur alias Anu and Rajpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0311
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts12 Oct 2010Dismissed
The Punjab State Vs Sadhu Singh and Company
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0282
High Courts12 Oct 2010Allowed
Commissioner of Income Tax Vs Jai Bharat Gum and Chemical Ltd.
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0281
Income Tax Act, 1961 — Section 260A, 28, 80HHC, 80HHC(4B)
High Courts12 Oct 2010
Manmeet Malik and Another Vs Labour Enforcement Officer (Central)
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Oct 2010Allowed
Smt. Ratna Devi and Others Vs Ram Niwas and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0241
High Courts12 Oct 2010Dismissed
Ravinder Singh, Sarpanch Gram Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 488 : (2011) 2 RCR(Civil) 261
Punjab Panchayati Raj Act, 1994 — Section 19, 19(1), 19(2)Representation of the People Act, 1951 — Section 33(5)
High Courts12 Oct 2010
State of Haryana Vs Rajbir
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3143 : (2011) 5 RCR(Criminal) 674
Criminal Procedure Code, 1973 (CrPC) — Section 78Industrial Disputes Act, 1947 — Section 2(00)(Bb), 25f, 25t, 25uPenal Code, 1860 (IPC) — Section 307
High Courts12 Oct 2010
Manjit Singh alias Dulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0176
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts12 Oct 2010Allowed
Rajinder Kumar @ Vakil Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts12 Oct 2010
Nawal Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0173
Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Oct 2010
Jagjit Kaur Vs Harcharan Singh
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0134
High Courts12 Oct 2010Allowed
National Insurance Co. Limited Vs Smt. Surti Devi and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 56 : (2011) 5 RCR(Civil) 490 : (2011) 1 TAC 993
High Courts12 Oct 2010
National Insurance Company Limited Vs Kewal Krishan and Another
Punjab And Haryana At Chandigarh · (2012) ACJ 1142 : (2011) 161 PLR 59 : (2011) 1 TAC 1001
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Oct 2010Dismissed
Mohinder Kaur Vs Smt. Kuldeep Kaur and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 481
Evidence Act, 1872 — Section 63