High Courts29 Sept 2010Dismissed
Darshan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 508
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 88 of 232
High Courts29 Sept 2010Dismissed
Ashwani Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482
High Courts29 Sept 2010Dismissed
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 Crimes 599
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts29 Sept 2010Allowed
Commissioner of Income Tax Vs Lekh Raj Dhunna
Punjab And Haryana At Chandigarh · (2010) 236 CTR 414
Finance Act, 2002 — Section 132(5)Income Tax Act, 1961 — Section 132(4), 132(4A), 68
High Courts28 Sept 2010Dismissed
Bhola Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 652
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Sept 2010
Ex. Constable Reena Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 540
Constitution of India, 1950 — Article 311, 311(2)
High Courts28 Sept 2010Dismissed
Narinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0437
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts28 Sept 2010
Devinder Kumar Jain and Another Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0433
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts28 Sept 2010Dismissed
Rajinder Mohan Vs Purshottam Lal Goyal and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 45 : (2011) 161 PLR 536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts28 Sept 2010Allowed
Commissioner of Income Tax Vs Assam Tea House
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0351
Income Tax Act, 1961 — Section 143(3), 194H, 260A, 263, 263(1)
High Courts28 Sept 2010Allowed
Jasbir Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0350
Income Tax Act, 1961 — Section 132, 139(1), 139(4), 142(1), 143(1)
High Courts28 Sept 2010
Kulwinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0335
High Courts28 Sept 2010
Haiti Singh and Another Vs Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 725
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 22
High Courts28 Sept 2010Dismissed
Shyam Bihari and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 532
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 18(1), 26, 28A
High Courts28 Sept 2010Dismissed
Shyam Lal Soni Vs Rajbir
Punjab And Haryana At Chandigarh · (2011) 161 PLR 529
Civil Procedure Code, 1908 (CPC) — Section 151, 41Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts28 Sept 2010Allowed
Gurdit Singh and Others Vs Amrit Pal and Others Ravinderpal Singh Vs Amrit Pal and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 528
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts28 Sept 2010Dismissed
Manmohan Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304, 308, 34
High Courts28 Sept 2010Dismissed
Surender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 173, 401Penal Code, 1860 (IPC) — Section 457
High Courts28 Sept 2010Allowed
Commander Works Engineers (Air Force) Vs Sh. Kesho Ram Sharma and Another
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 229 : (2011) 161 PLR 39 : (2011) 3 RCR(Civil) 276
Arbitration Act, 1940 — Section 30, 8Arbitration and Conciliation Act, 1996 — Section 35, 36Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Sept 2010Dismissed
Darbara Singh Vs Satish Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0169
Specific Relief Act, 1963 — Section 20