High Courts21 Sept 2010Dismissed
Amolak Singh Vs S. Kartar Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0262
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 93 of 232
High Courts21 Sept 2010Dismissed
Smt. Nasib kaur and Others Vs The Deputy Commissioner-Cum-Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 3 : (2011) 2 RCR(Civil) 136
Punjab Panchayat Election Rules, 1994 — Rule 45(6)Punjab Panchayati Raj Act, 1994 — Section 13A, 76, 80
High Courts21 Sept 2010
Aruna Madan Vs Jagdeep Singh
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 29
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Sept 2010
Sunita Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34
High Courts21 Sept 2010
Parkash Vs Attar Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0177
High Courts21 Sept 2010Dismissed
Pal Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0176
High Courts21 Sept 2010Allowed
Dr. (Mrs.) Sangeeta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0173
Constitution of India, 1950 — Article 14, 16Punjab Civil Service (General and Common Conditions of Services) Rules, 1994 — Regulation 9, 5Punjab Civil Services (General and Common Conditions of Service) Act, 1994 — Section 26
High Courts21 Sept 2010
Chhota Singh Vs Gurdas Singh Balwinder Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0172
High Courts21 Sept 2010
Gram Panchayat Raipur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0171
Punjab Panchayati Raj Act, 1994 — Section 30, 86
High Courts21 Sept 2010
Lalit Khullar Vs Shish Pal
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0156
High Courts21 Sept 2010
Yadwinder Deep Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 448, 452, 467
High Courts21 Sept 2010Allowed
Satbir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) CriLJ 604 : (2011) 5 RCR(Criminal) 283
Penal Code, 1860 (IPC) — Section 304B, 43
High Courts21 Sept 2010Dismissed
Grasim Industries Ltd. and Another Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 2011 P&H 32 : (2010) 4 CivCC 512
Limitation Act, 1963 — Section 14
High Courts20 Sept 2010Dismissed
Satnam Singh Alias Satta Vs Assistant Commissioner of Customs
Punjab And Haryana At Chandigarh · (2012) 275 ELT 535
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 4(2), 5(2)Customs Act, 1962 — Section 108, 11, 110, 111, 135
High Courts20 Sept 2010
Teja Singh and Others Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 8
Specific Relief Act, 1963 — Section 41
High Courts20 Sept 2010
Lillu Alias Rajesh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 814
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 375, 376
High Courts20 Sept 2010Dismissed
Indra Bakshi @ Indu Vs Indra Bundi and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0424
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts20 Sept 2010Dismissed
Suresh Kumar Uppal Vs Jiwan Singh Kalsi and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 301
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(2), 13B(3), 18A, 18A(4)
High Courts20 Sept 2010Dismissed
Harish Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 498
High Courts20 Sept 2010Dismissed
Daya Singh Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0421