COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 95 of 232

High Courts20 Sept 2010

Fateh (dead) through his Legal Representatives Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 161 PLR 717

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 11, 151, 6Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4

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High Courts20 Sept 2010Allowed

Kanwar Mohinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0107

Constitution of India, 1950 — Article 226, 227

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High Courts20 Sept 2010Dismissed

Devinder Kaur Vs Mata Shakti Mandir and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 133

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High Courts20 Sept 2010

Smt. Shakuntla Devi Vs Kuldeep Singh and Another

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 309

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High Courts20 Sept 2010Allowed

National Insurance Company Limited Vs Dharam Pal

Punjab And Haryana At Chandigarh · (2011) 161 PLR 58 : (2011) 2 RCR(Civil) 137 : (2011) 1 TAC 1011

Motor Vehicles Act, 1988 — Section 140

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High Courts20 Sept 2010Dismissed

Trade Link Limited and Another Vs Varinder Kumar and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 102

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)

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High Courts20 Sept 2010Dismissed

Gurbax Kaur Vs Smt. Santosh Kumari and Another

Punjab And Haryana At Chandigarh · (2011) 161 PLR 306

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 16, 20

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High Courts20 Sept 2010

Sandeep Sarot Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 353, 406, 498A, 506

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High Courts20 Sept 2010Allowed

Santosh Kumari Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0016

Constitution of India, 1950 — Article 226, 227

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High Courts20 Sept 2010Allowed

Amarpal Singh Vs The Executive Engineer, Public Health (RWS) Division Muktsar

Punjab And Haryana At Chandigarh · (2011) 161 PLR 311

Arbitration Act, 1940 — Section 30Limitation Act, 1963 — Article 26, 3, 4

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High Courts20 Sept 2010Dismissed

S.K. Kalia Vs Om Parkash and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 315 : (2011) 2 RCR(Civil) 76 : (2011) 1 RCR(Rent) 154

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

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High Courts20 Sept 2010

Devi Dutt Sharma and Others Vs Haryana Bureau of Public Enterprises and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0002

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High Courts17 Sept 2010Allowed

Satpal Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0418

Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 279, 337

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High Courts17 Sept 2010Dismissed

Gurdial Tanwar Vs D.P. Goel and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0417

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts17 Sept 2010Allowed

Lakhvinder Singh Vs J.P. Trading Company and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0416

Civil Procedure Code, 1908 (CPC) — Section 89Court Fees Act, 1870 — Section 16

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High Courts17 Sept 2010Dismissed

Surjit Singh alias Bagga Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0415

Penal Code, 1860 (IPC) — Section 379, 411

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High Courts17 Sept 2010Allowed

Ravinder alias Binder Vs State (Chandigarh Administration)

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0414

Penal Code, 1860 (IPC) — Section 375

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High Courts17 Sept 2010

Uttar Haryana Bijli Vitran Nigam and Another Vs Deepak Goel

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0413

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High Courts17 Sept 2010Allowed

Ramesh Kumar Vs Manoj Kumar and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0412

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts17 Sept 2010Dismissed

Satnam Singh Vs Harvinder Singh

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0408

Civil Procedure Code, 1908 (CPC) — Section 151

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