High Courts20 Sept 2010Allowed
Amarpal Singh Vs The Executive Engineer, Public Health (RWS) Division Muktsar
Punjab And Haryana At Chandigarh · (2011) 161 PLR 311
Arbitration Act, 1940 — Section 30Limitation Act, 1963 — Article 26, 3, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 97 of 243
High Courts20 Sept 2010Dismissed
S.K. Kalia Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 315 : (2011) 2 RCR(Civil) 76 : (2011) 1 RCR(Rent) 154
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts20 Sept 2010
Devi Dutt Sharma and Others Vs Haryana Bureau of Public Enterprises and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0002
High Courts17 Sept 2010Allowed
Satpal Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 279, 337
High Courts17 Sept 2010Dismissed
Gurdial Tanwar Vs D.P. Goel and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts17 Sept 2010Allowed
Lakhvinder Singh Vs J.P. Trading Company and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0416
Civil Procedure Code, 1908 (CPC) — Section 89Court Fees Act, 1870 — Section 16
High Courts17 Sept 2010Dismissed
Surjit Singh alias Bagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0415
Penal Code, 1860 (IPC) — Section 379, 411
High Courts17 Sept 2010Allowed
Ravinder alias Binder Vs State (Chandigarh Administration)
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0414
Penal Code, 1860 (IPC) — Section 375
High Courts17 Sept 2010
Uttar Haryana Bijli Vitran Nigam and Another Vs Deepak Goel
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0413
High Courts17 Sept 2010Allowed
Ramesh Kumar Vs Manoj Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0412
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Sept 2010Dismissed
Satnam Singh Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0408
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Sept 2010
Banwar Lal Lodha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) CriLJ 1192 : (2011) 3 RCR(Criminal) 338
Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13, 13(2)
High Courts17 Sept 2010Allowed
Mahant Parminder Dass Vs Gurmeet Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 296
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, 2(11)
High Courts17 Sept 2010Dismissed
In Re: VXL Technologies Ltd.
Punjab And Haryana At Chandigarh · (2011) 161 PLR 298 : (2010) 103 SCL 507
Companies Act, 1956 — Section 210A(1), 211, 211(3A), 211(3B), 211(3C)
High Courts17 Sept 2010Allowed
Nirmal Singh Vs Jagroop Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0251
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts17 Sept 2010
Mohan Lal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 30 : (2011) 5 RCR(Criminal) 30(1)
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Sept 2010
Gian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 803 : (2011) 5 RCR(Criminal) 43
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 447, 511
High Courts17 Sept 2010Dismissed
Dr. Ramesh Anand and Om Parkash Vs Ch. Ishwar Dass High School (Registered) Ch. Ishwar Dass High School (Registered) Vs Haryana Paints and Harware
Punjab And Haryana At Chandigarh · (2011) 161 PLR 295
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts17 Sept 2010Allowed
Tarandeep Singh @ Bittu and Sunil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 61Penal Code, 1860 (IPC) — Section 120B, 148, 149, 427, 447
High Courts17 Sept 2010Dismissed
Dal Chand Vs Kamlesh Kumari and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0157