High Courts17 Sept 2010Dismissed
Jaswinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 98 of 243
High Courts17 Sept 2010
Balwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) CriLJ 60 : (2011) 5 RCR(Criminal) 236
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Sept 2010
In Re: D.S.M. Anti Infectives India Ltd.
Punjab And Haryana At Chandigarh · (2011) 100 CLA 228
Companies Act, 1956 — Section 100, 106, 211(3A), 211(3B), 211(3C)
High Courts17 Sept 2010Allowed
Ram Chander Vs Maharishi Dayanand University, Rohtak and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 869
High Courts17 Sept 2010Dismissed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 323
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A
High Courts16 Sept 2010Dismissed
Jarnail Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 539
Constitution of India, 1950 — Article 14, 161, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(1), 433, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 27, 32A, 33
High Courts16 Sept 2010Dismissed
Shiv Kumar and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 291
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18Haryana Common Purposes Land (Eviction and Rent Recovery) Act, 1985 — Section 4, 7
High Courts16 Sept 2010Dismissed
Laxmi Narain Vs Jagdish Kumar Kapoor
Punjab And Haryana At Chandigarh · (2011) 161 PLR 285 : (2011) 2 RCR(Civil) 25 : (2011) 1 RCR(Rent) 125
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Sept 2010Dismissed
Satpal Vijay Kumar Vs Sushil Kumar
Punjab And Haryana At Chandigarh · (2011) 161 PLR 274 : (2011) 2 RCR(Civil) 82 : (2011) 1 RCR(Rent) 160
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(4), 15(5)
High Courts16 Sept 2010
Court on its own motion Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) CriLJ 1264 : (2011) 5 RCR(Criminal) 231
Constitution of India, 1950 — Article 161, 72Criminal Law (Amendment) Act, 1961 — Section 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 433
High Courts16 Sept 2010Dismissed
Ram Singh Vs Chiman Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts16 Sept 2010Allowed
Darshan Singh and Another Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0406
High Courts16 Sept 2010
Kuldeep Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0405
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts16 Sept 2010Allowed
Lachhman Dass and Others Vs Sharda Devi and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 451
Punjab Panchayat Election (First Amendment) Rules, 2008 — Rule 45(2), 45(6)
High Courts16 Sept 2010Allowed
Rakesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 102
Criminal Procedure Code, 1973 (CrPC) — Section 401Insecticides Act, 1968 — Section 2Penal Code, 1860 (IPC) — Section 420
High Courts16 Sept 2010Allowed
Sardool Singh Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0237
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts16 Sept 2010Dismissed
Phuman Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts16 Sept 2010
Bhola Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 396
High Courts16 Sept 2010Dismissed
Vandana Sidhu alias Vandana Sharma and Another Vs U.T. Administration
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 323, 406, 420, 467
High Courts16 Sept 2010
Joga Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 401Penal Code, 1860 (IPC) — Section 363A, 366