High Courts15 Sept 2010
Joginder Ram Vs Davinder Kumar
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 100 of 243
High Courts15 Sept 2010Dismissed
Mam Chand and Another Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0191
Constitution of India, 1950 — Article 227
High Courts15 Sept 2010Allowed
Vivek Saini Vs Dakshin Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0129
High Courts15 Sept 2010
Krishan Lal Bareja Vs Mukesh Talwar
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0113
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 215, 226, 227Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts15 Sept 2010
Dilbir Singh Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0112
High Courts15 Sept 2010
Pawanpreet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 68 : (2010) 2 ILR (P&H) 917
High Courts14 Sept 2010Allowed
Bajaj Allianz General Insurance Company Ltd. Vs Permanent Lok Adalat (PUS), Gurgaon
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 394 : (2011) 2 RCR(Civil) 19
Central Motor Vehicles Rules, 1989 — Rule 141Motor Vehicles Act, 1988 — Section 146, 147(1), 157, 165
High Courts14 Sept 2010Dismissed
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 938
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304(A), 338
High Courts14 Sept 2010Dismissed
Baldev Singh Vs Gurdev Singh Sidhu, Director
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0397
High Courts14 Sept 2010
Gurmukh Pawar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0394
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2010Allowed
Puran Chand and Others Vs U.T. Chandigarh and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0393
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 380, 448, 453
High Courts14 Sept 2010Allowed
Goel Brick Industries and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 58 VST 149
Constitution of India, 1950 — Article 14, 16, 245Haryana Value Added Tax Act, 2003 — Section 1(3), 4(1)
High Courts14 Sept 2010Dismissed
Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0311
Income Tax Act, 1961 — Section 11, 12, 13, 2(15), 206APunjab Agricultural Produce Markets Act, 1961 — Section 27
High Courts14 Sept 2010Allowed
Nirankar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0308
High Courts14 Sept 2010Allowed
Shamsher Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0307
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2010Allowed
Sahab Singh Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0306
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts14 Sept 2010Dismissed
Oriental Insurance Co. Ltd. Vs Kulwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0305
Constitution of India, 1950 — Article 227
High Courts14 Sept 2010
State of Punjab and Others Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0285
High Courts14 Sept 2010Dismissed
Sohan Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 1, 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts14 Sept 2010
Kallattar Singh Vs Commissioner, Ambala Division, Ambala
Punjab And Haryana At Chandigarh · (2010) 3 LLR 830
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2(g)(1)