High Courts14 Sept 2010
Sukhraj Singh and others Vs Joint Development Commissioner (IRD), Punjab and others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 259
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 101 of 243
High Courts14 Sept 2010Allowed
Harmander Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 326, 34, 450, 452
High Courts14 Sept 2010Dismissed
Commissioner of Service Tax Vs NYCO
Punjab And Haryana At Chandigarh · (2010) 20 STR 599 : (2011) 42 VST 170
Finance Act, 1994 — Section 65(105), 65(21)Finance Act, 2006 — Section 66A
High Courts14 Sept 2010Allowed
Pawan Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 102 : (2011) 3 RCR(Civil) 172
Constitution of India, 1950 — Article 16(4), 243, 243A, 243B, 243CHaryana Panchayati Raj Act, 1994 — Section 120, 120(1), 120(2), 120(3), 120(4)
High Courts14 Sept 2010Dismissed
Ranjit Singh Vs Sukhjinder Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0189
Succession Act, 1925 — Section 372
High Courts14 Sept 2010Allowed
Prit Pal Kaur Vs Bharti Cellular and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0188
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Sept 2010Dismissed
Bhim Sen Jindal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 4 LLJ 489
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 5, 5(1), 5(2), 5(3)
High Courts14 Sept 2010
Sukhdev Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 808
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
High Courts13 Sept 2010
Balwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0399
Penal Code, 1860 (IPC) — Section 379, 411
High Courts13 Sept 2010
Parnash Kaur and Others Vs Kamaldeep Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0396
High Courts13 Sept 2010Dismissed
H.K. Roy Vs Presiding Officer Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0395
High Courts13 Sept 2010Allowed
Pickadali Real Estate Private Limited Vs Horizon Estates Private Limited and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0392
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts13 Sept 2010
Commissioner of Income Tax Vs Tipson Cycles Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0391
Income Tax Act, 1961 — Section 260A, 28, 80HHC, 80HHC(3)
High Courts13 Sept 2010
The Commissioner of Income Tax Vs The Designer
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0390
Income Tax Act, 1961 — Section 260A, 28, 80HHC
High Courts13 Sept 2010Dismissed
Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0387
Income Tax Act, 1961 — Section 11, 12, 13, 2(15), 206APunjab Agricultural Produce Markets Act, 1961 — Section 27
High Courts13 Sept 2010Dismissed
Ram Singh and Another Vs Shobit Polyclinic Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0386
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Sept 2010
Sher Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0385
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 2010Allowed
Anjum @ Gurleen Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 452, 506
High Courts13 Sept 2010
Kulwant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0370
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 2010Dismissed
Majinder Singh Kang Vs CIT and Another
Punjab And Haryana At Chandigarh · (2012) 344 ITR 358
Income Tax Act, 1961 — Section 143(1), 143(2), 147, 148, 260A