High Courts10 Sept 2010Dismissed
Ram Chand Hari Chand Vs Raj Pal Singh and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0389
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 103 of 243
High Courts10 Sept 2010
The Commissioner of Income Tax, (Central) Vs Raja Motels and Hotels (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0384
Income Tax Act, 1961 — Section 256(2), 32
High Courts10 Sept 2010Dismissed
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 471
High Courts10 Sept 2010Allowed
Krishna and Co. Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 814 : (2011) 161 PLR 182 : (2011) 1 RCR(Civil) 907
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 19Contract Act, 1872 — Section 56
High Courts10 Sept 2010Dismissed
Smt. Nisha Maheshwari Vs Continental Construction Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 178
Partnership Act, 1932 — Section 69
High Courts10 Sept 2010Dismissed
Raj Kaur and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 174
High Courts10 Sept 2010Dismissed
Nirmal Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0331
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Sept 2010
PWD Labour Union and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0301
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Sept 2010Dismissed
Sunder Singh Vs The Director General of Police and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0275
Punjab Police Rules, 1934 — Rule 12.15 , 12.16, 12.17
High Courts10 Sept 2010Allowed
Loveleet Arora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0274
Constitution of India, 1950 — Article 226, 227
High Courts10 Sept 2010
Karnail Singh Sandhar Vs Sandhar and Kang Limited
Punjab And Haryana At Chandigarh · (2011) 161 PLR 7
Civil Procedure Code Amendment Act, 1937 — Section 44ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 30, Order 8 Rule 10, 13, 35Constitution of India, 1950 — Article 227
High Courts10 Sept 2010
Sukarsh Azad Vs Lafarge Aggregates and Concrete India Private Ltd.
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 36
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts10 Sept 2010
Narinder Kumar Sablok Vs Ashnir Ahuja
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 33
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2010
Rajiv Bhalla and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0196
Constitution of India, 1950 — Article 226, 227
High Courts10 Sept 2010Allowed
Mohan Pal Singh and Another Vs Karampal Singh and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 27 : (2010) 4 RCR(Civil) 627
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 27
High Courts10 Sept 2010Allowed
Gulzar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Sept 2010Dismissed
Jitender Kumar Ghahlyan Vs Virender Singh @ Fauji
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0185
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Constitution of India, 1950 — Article 227
High Courts10 Sept 2010
Commissioner of Income Tax Vs Punjab Agro Industries Corporation Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0184
Income Tax Act, 1961 — Section 143(1), 154, 256(1)
High Courts10 Sept 2010Dismissed
The Daggan Cooperative Agricultural Service Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0183
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts10 Sept 2010
Pooja Construction Co. Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0159
Income Tax Act, 1961 — Section 145(1), 256(1)