High Courts09 Aug 2010
Dr. Avtar Singh Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0412
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 128 of 243
High Courts09 Aug 2010Allowed
Rama Nand and Sons Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 43 VST 308
Punjab General Sales Tax Act, 1948 — Section 5(2)Punjab General Sales Tax Rules, 1949 — Rule 26(1)Punjab Value Added Tax Act, 2005 — Section 68
High Courts09 Aug 2010Dismissed
Raj Pal Vs Smt. Dheera Khandelwal, IAS
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0339
High Courts09 Aug 2010
Sonu Vs Anita
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Aug 2010Dismissed
Nirmal Singh and Others Vs Kirpal Singh alias Kaka Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0337
High Courts09 Aug 2010Dismissed
Jagir Singh Vs Gurjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0336
High Courts09 Aug 2010
Surinder Singh & Ors. Vs Narinder Singh
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 83 : (2010) 4 Law Herald 2663 : (2010) 4 RCR(Civil) 139
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(iv)(c)Industrial Disputes Act, 1947 — Section 25b
High Courts09 Aug 2010
Surinder Singh Vs Narinder Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0266
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts09 Aug 2010Dismissed
Rakesh @ Allu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 232
Penal Code, 1860 (IPC) — Section 376
High Courts09 Aug 2010Dismissed
Manmohan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 336 ITR 312
Constitution of India, 1950 — Article 14, 246Income Tax Act, 1961 — Section 195A, 3AA, 4AA
High Courts06 Aug 2010Allowed
Commissioner of Income Tax Vs Jagdish Chand Gupta
Punjab And Haryana At Chandigarh · (2010) 329 ITR 583
Income Tax Act, 1961 — Section 132(4), 132(5), 263, 37, 68
High Courts06 Aug 2010Allowed
Kamaljit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0343
Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2010Allowed
Amrik Singh Vs Piara Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0335
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 18, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts06 Aug 2010Dismissed
Bhagwan Singh Vs Mani Ram and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0334
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts06 Aug 2010Dismissed
Muni Devi Vs Sushila and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0302
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 9 Rule 13, 24Constitution of India, 1950 — Article 227
High Courts06 Aug 2010Dismissed
State of Punjab and Others Vs Sutinder Prashar and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0292
High Courts06 Aug 2010Dismissed
Smt. Murti Devi and Others Vs Smt. Veena Kundrai
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0291
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 2010Allowed
Dhanna Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0290
Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2010
Joginder Singh Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2010) 4 PLR 138
Constitution of India, 1950 — Article 243FPunjab Panchayati Raj Act, 1994 — Section 208Representation of the People Act, 1951 — Section 8
High Courts06 Aug 2010
Bhure Lal Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2010) 4 PLR 130
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3