High Courts11 Aug 2010
Balwinder Singh alias Bittu Vs State of Panjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0404
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 394, 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 126 of 243
High Courts11 Aug 2010Dismissed
Bhagat Singh Vs Jagdish Kaur
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 118 : (2010) 2 RCR(Rent) 523
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts11 Aug 2010Allowed
Ranvir Singh Vs Attar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0371
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts11 Aug 2010Dismissed
Jora Singh Vs Lakhwinder Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 113 : (2011) 161 PLR 251 : (2011) 1 RCR(Civil) 130
High Courts11 Aug 2010
State of Punjab and Others Vs Parminder Kaur
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0369
Constitution of India, 1950 — Article 226
High Courts11 Aug 2010
Ambience Hotels and Resorts Ltd. and Others Vs Landmark Infracon Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0368
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts11 Aug 2010Dismissed
Kartar Vs Gordhan Dass and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 43 : (2011) 161 PLR 249
High Courts11 Aug 2010
Jagtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0365
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Aug 2010Allowed
Kuldeep Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0317
Constitution of India, 1950 — Article 226, 227
High Courts11 Aug 2010Allowed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0316
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Aug 2010Dismissed
V.K. Tandon Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0289
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 307, 420, 466, 468
High Courts11 Aug 2010
Lal Chand Saini Vs Municipal Committee Mahendergarh Through Its President
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 268
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Aug 2010Dismissed
Gurjeet Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts11 Aug 2010
Dalbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0222
Constitution of India, 1950 — Article 226, 227Punjab Civil Services Rules — Rule 5.35
High Courts11 Aug 2010Allowed
Prem Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0221
Constitution of India, 1950 — Article 226, 227
High Courts11 Aug 2010
Jagbir Singh Vs Financial Commissioner and Secretary, Govt. of Punjab, Rural Development and Panchayat Department and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0220
High Courts11 Aug 2010Dismissed
Harbans Singh and Others Vs Mahant Manohar Dass and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0219
High Courts11 Aug 2010Dismissed
Madan Gopal Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0218
High Courts11 Aug 2010
HCL Infinet Ltd. Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0178
Punjab Municipal Corporation Act, 1976 — Section 116
High Courts11 Aug 2010Dismissed
Bhartiya Cuttler Hammer Ltd. Vs Presiding Officer, Labour Court-II and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0162
Industrial Disputes Act, 1947 — Section 12(3), 33C(2), 33C(3)