High Courts13 Aug 2010
Dr. Gaurav Chhabra Vs U.T. Administration and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0139
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 124 of 243
High Courts13 Aug 2010Allowed
Prem Singh and Others Vs Puran Singh and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 642 : (2011) 161 PLR 381
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 17(2)
High Courts13 Aug 2010Dismissed
Hari Singh Vs Sasvinder Kaur @ Sasvinder Ghai and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 388 : (2011) 2 RCR(Civil) 267
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 100
High Courts13 Aug 2010
Rajnish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0106
Penal Code, 1860 (IPC) — Section 34, 420
High Courts13 Aug 2010Allowed
Bijender and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts12 Aug 2010
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 688
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts12 Aug 2010
Surjit Kaur and Others Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 131 : (2010) 2 RCR(Rent) 615
High Courts12 Aug 2010Dismissed
Gurdeep Singh Vs Suresh Chander and Another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 261 : (2011) 161 PLR 258
Specific Relief Act, 1963 — Section 20
High Courts12 Aug 2010Allowed
Amarjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0421
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 2010Allowed
Om Parkash Vs Krishan Bhagwan Bhawan and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0420
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts12 Aug 2010Allowed
Kamlesh Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0419
High Courts12 Aug 2010
Mehar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0418
High Courts12 Aug 2010Dismissed
Ajayta Vs Harminder Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0417
Criminal Procedure Code, 1973 (CrPC) — Section 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
High Courts12 Aug 2010
Nirmal Singh, Kanwalpreet Singh and Abdul Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0416
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 465, 466, 467
High Courts12 Aug 2010
Om Parkash and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0415
Penal Code, 1860 (IPC) — Section 149, 324, 325, 452
High Courts12 Aug 2010
Aashik Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 188, 379
High Courts12 Aug 2010
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0352
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 2010Allowed
Sudagar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0311
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 2010
Sulakhan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 466
Penal Code, 1860 (IPC) — Section 307, 34
High Courts12 Aug 2010Allowed
Harinder Singh Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0217