High Courts12 Aug 2010Dismissed
Mohinder Pal Vs Agya Ram Atma Ram H.U.F. and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0216
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 125 of 243
High Courts12 Aug 2010Dismissed
Bijender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 305
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 165, 60, 64, 91
High Courts12 Aug 2010
Amar Nath Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0214
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 2010
Rohit Sharma Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0213
High Courts12 Aug 2010Dismissed
Rashpal Singh Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 409 : (2010) 4 RCR(Civil) 152
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Aug 2010Allowed
Smt. Bhani Vs Ram Karan and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0182
Constitution of India, 1950 — Article 227
High Courts12 Aug 2010Dismissed
Smt. Veena and Others Vs Smt. Saroj
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 116 : (2010) 2 RCR(Rent) 521
High Courts12 Aug 2010Dismissed
H.C. Jai Singh Vs Director General of Police and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0157
Constitution of India, 1950 — Article 226
High Courts12 Aug 2010
Janak Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0154
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 2010
Bhupinder Kaur alias Bhinder Kaur Vs Harpreet Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 125, 24, 25Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Aug 2010Allowed
Commissioner of Income Tax Vs Truck Operators Association
Punjab And Haryana At Chandigarh · (2011) 243 CTR 302
Income Tax Act, 1961 — Section 12AA, 2(15)
High Courts12 Aug 2010Allowed
Malkiat Singh Vs Indian Overseas Bank and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 260
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2
High Courts12 Aug 2010Allowed
Rattan Chand Vs P.S.E.B. Patiala and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 862
Constitution of India, 1950 — Article 226
High Courts12 Aug 2010Allowed
United India Insurance Co. Ltd. Vs Kanta Bansal and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 131 : (2012) 2 TAC 556
High Courts12 Aug 2010
Smt. Alka Vs Pankaj Shingari
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0028
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 120B, 24, 25, 323, 34Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts12 Aug 2010Dismissed
Dilbagh Singh Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0027
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts12 Aug 2010Dismissed
Kavita Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 457
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 319Penal Code, 1860 (IPC) — Section 120B, 227, 363, 366, 376
High Courts11 Aug 2010Dismissed
Commissioner of Central Excise Vs Gowardhan Knitting Works
Punjab And Haryana At Chandigarh · (2010) 260 ELT 77
Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts11 Aug 2010
Satinder Singh Vs The State of U.T. and Another
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 89 : (2011) 2 RCR(Criminal) 89(1)
Criminal Procedure Code, 1973 (CrPC) — Section 82, 82(4)Penal Code, 1860 (IPC) — Section 279, 337
High Courts11 Aug 2010
Amarjit Singh Tut. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0448
Civil Procedure Code, 1908 (CPC) — Section 21Income Tax Act, 1961 — Section 120, 143(2), 154