High Courts13 Aug 2010Dismissed
Raghbir Singh (Head Constable) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 128 FLR 748 : (2011) 161 PLR 262 : (2010) 1 SLR 193
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 123 of 243
High Courts13 Aug 2010Dismissed
Baljit Singh Vs Ramphal and Another
Punjab And Haryana At Chandigarh · (2011) 3 BC 207 : (2011) 161 PLR 385 : (2011) 2 RCR(Civil) 86
Transfer of Property Act, 1882 — Section 60
High Courts13 Aug 2010
Ranjit Singh Vs The Registrar Co-Operative Societies and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 375
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts13 Aug 2010
Shammi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0390
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts13 Aug 2010Dismissed
Punjab Wakf Board Vs Gurudwara Bhai Joga Singh and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0374
Waqf Act, 1995 — Section 6
High Courts13 Aug 2010Allowed
Balkar Singh, Amit Kumar and Anoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 186, 307, 323
High Courts13 Aug 2010Dismissed
Pawan Kumar Vs Mangal Sain Bansal
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0333
Civil Procedure Code, 1908 (CPC) — Section 35(A)Specific Relief Act, 1963 — Section 28, 28(1)
High Courts13 Aug 2010
Mahinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 482
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts13 Aug 2010
Ranjitsinh Hanubha Jadeja Vs State of Gujarat
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 750
Criminal Procedure Code, 1973 (CrPC) — Section 389Electricity Act, 2003 — Section 135(1)(a)
High Courts13 Aug 2010Allowed
Prem Kumar Vs The Authority under the Minimum Wages Act and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0210
High Courts13 Aug 2010Dismissed
Mandeep Kadian Vs Pt. B.D. Sharma University of Health and Sciences and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0209
High Courts13 Aug 2010Allowed
Major Singh Vs Jagan Nath and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0208
High Courts13 Aug 2010Dismissed
Vinod Kumar and Another Vs Ishwar Dayal
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0207
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts13 Aug 2010
Mr. Deepak Chadha Vs Mrs. Rupa Anand and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 378
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 47 Rule 1Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 69 , 71
High Courts13 Aug 2010
Vishal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304
High Courts13 Aug 2010Dismissed
Bhalla Ball Bearing Industries and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0204
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31A, 37(1)Constitution of India, 1950 — Article 226, 227Punjab General Clauses Act, 1898 — Section 19
High Courts13 Aug 2010Dismissed
Manoj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 506
High Courts13 Aug 2010Dismissed
Sarja Devi and Others Vs Ram Mehar and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0158
High Courts13 Aug 2010
Bhajan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0156
Penal Code, 1860 (IPC) — Section 320, 323, 325, 326, 34
High Courts13 Aug 2010
Gulshan Kumar Pahwa and Maman Chand Mate Ram Vs Smt. Usha Garg and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0155
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 26