High Courts16 Aug 2010Dismissed
Baldev Singh Vs Mahesh Kumar
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 122 of 243
High Courts16 Aug 2010Allowed
Paramjit Kaur and Others Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0296
High Courts16 Aug 2010
Sewa Singh Vs Partap Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 149
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114
High Courts16 Aug 2010
Sukhdev Singh Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2682 : (2011) 5 RCR(Civil) 258
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Punjab Panchayati Raj Act, 1994 — Section 5(2), 5(3)
High Courts16 Aug 2010Dismissed
Balwant Singh Vs Smt. Shunno Devi and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 396
Punjab Land Revenue Act, 1887 — Section 119, 120, 121, 122, 123
High Courts16 Aug 2010Dismissed
Punjab Wakf Board Vs Nagar Panchayat Shahkot
Punjab And Haryana At Chandigarh · (2011) 161 PLR 405 : (2011) 2 RCR(Civil) 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Waqf Act, 1954 — Section 3(1), 5, 5(2), 6
High Courts16 Aug 2010Dismissed
Punjab State Electricity Board Vs Sutlej Construction Ltd.
Punjab And Haryana At Chandigarh · (2011) 161 PLR 410
Arbitration Act, 1940 — Section 20, 30, 33
High Courts16 Aug 2010
Commissioner of Income Tax Vs F.C. Sondhi and Co. P. Ltd.
Punjab And Haryana At Chandigarh · (2011) 334 ITR 141
Income Tax Act, 1961 — Section 260A, 28, 80HHC
High Courts16 Aug 2010Allowed
Dayal Singh Vs Hira Singh
Punjab And Haryana At Chandigarh · AIR 2011 P&H 17 : (2010) 4 CivCC 476
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Succession Act, 1956 — Section 8Penal Code, 1860 (IPC) — Section 198
High Courts16 Aug 2010Dismissed
State of Punjab and Another Vs System Protections
Punjab And Haryana At Chandigarh · (2011) 43 VST 171
Central Sales Tax Act, 1956 — Section 3, 6(2)Punjab General Sales Tax Act, 1948 — Section 14B(2)Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts16 Aug 2010Allowed
Jai Kishan @ Jaiki Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 418
Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2010
Hardeep Kaur Vs Ravinder Singh
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 791 : (2011) 1 DMC 727 : (2011) 1 RCR(Civil) 643
Civil Procedure Code, 1908 (CPC) — Section 96(3)Criminal Procedure Code, 1973 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 13B
High Courts13 Aug 2010Dismissed
Satish Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 268
High Courts13 Aug 2010Dismissed
Shashi Kiran Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 332
Evidence Act, 1872 — Section 101, 114, 92, 99Income Tax Act, 1961 — Section 133A, 153C, 260ANegotiable Instruments Act, 1881 (NI) — Section 118
High Courts13 Aug 2010Dismissed
Satbir and Another Vs Rajender Kumar
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0428
High Courts13 Aug 2010Dismissed
Sardool Singh and Another Vs Shiv Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0427
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts13 Aug 2010Dismissed
Mohammad Yusuf and Others Vs Sardara Singh (since deceased and now represented by his LRs.)
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0426
Punjab General Clauses Act, 1898 — Section 3
High Courts13 Aug 2010Dismissed
Kishana and Another Vs Girdhari Lal and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0425
High Courts13 Aug 2010Dismissed
Ravinder Kaur Vs Bimla Rani and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0424
Constitution of India, 1950 — Article 227
High Courts13 Aug 2010Dismissed
Fauja Singh Vs Resham Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 265