High Courts18 Aug 2010Dismissed
Oriental Insurance Company Limited Vs Silky and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 1 : (2011) 6 RCR(Civil) 5 : (2011) 1 TAC 977
Motor Vehicles Act, 1988 — Section 147, 163A, 2(9)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 121 of 243
High Courts18 Aug 2010
Brij Mohan Bhatia Vs Income Tax Appellate Tribunal
Punjab And Haryana At Chandigarh · (2011) 333 ITR 580 : (2012) 202 TAXMAN 32
Evidence Act, 1872 — Section 92Income Tax Act, 1961 — Section 132(1), 132A, 158BC, 260A
High Courts18 Aug 2010
Liberty Group Marketing Division Vs CIT
Punjab And Haryana At Chandigarh · (2012) 344 ITR 312
Income Tax Act, 1961 — Section 256(2), 80HH, 80I, 80IA, 80IA
High Courts17 Aug 2010Dismissed
HSIDC Ltd. Vs Rajinder Gautam and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 323
High Courts17 Aug 2010
Manjit Kaur Vs Deputy Commissioner-cum-election Tribunal, Fatehgarh Sahib
Punjab And Haryana At Chandigarh · (2010) 4 PLR 476 : (2010) 4 RCR(Civil) 784
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Punjab State Election Commission Act, 1994 — Section 103, 76, 77, 78, 80
High Courts17 Aug 2010
Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2684 : (2011) 5 RCR(Criminal) 702
Criminal Procedure Code, 1973 (CrPC) — Section 173A, 482Motor Vehicles Act, 1988 — Section 149(2)(A)(Ii)Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 471
High Courts17 Aug 2010Dismissed
Iqbal Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 328 ITR 301
Income Tax Act, 1961 — Section 144, 144(1), 260A
High Courts17 Aug 2010
Jugal Kishore Arora Vs Ajit Balaji Joshi and Another
Punjab And Haryana At Chandigarh · (2012) 3 CompLJ 456
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 397, 398
High Courts17 Aug 2010Dismissed
Krishan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 320
Punjab Civil Services Rules — Rule 2.2
High Courts17 Aug 2010Dismissed
United Commercial Bank and Another Vs Lalit Bahri and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 325 : (2011) 2 RCR(Civil) 78 : (2011) 1 RCR(Rent) 156
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 15(5)
High Courts17 Aug 2010Dismissed
Prem Chand Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 184 : (2010) 4 RCR(Civil) 676 : (2010) 4 RCR(Criminal) 616
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts16 Aug 2010Dismissed
United India Insurance Co. Ltd. Vs Rajvinder Kaur and others
Punjab And Haryana At Chandigarh · (2011) ACJ 2472 : (2012) 1 TAC 904
High Courts16 Aug 2010
Bhateri Devi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) CriLJ 463 : (2011) 8 RCR(Criminal) 5
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 319Evidence Act, 1872 — Section 113, 113BPenal Code, 1860 (IPC) — Section 304B, 34
High Courts16 Aug 2010Allowed
Balkar Singh and Others Vs Ram Sarup and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 408 : (2011) 6 RCR(Criminal) 65
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(4), Order 1 Rule 8(5), Order 23 Rule 1(3), 151
High Courts16 Aug 2010Dismissed
Kailash Chand Mittal Vs Tirath Parkash Mittal and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 399
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(5), 115Constitution of India, 1950 — Article 227
High Courts16 Aug 2010
Smt. Vinit Khera Vs Sewa Singh
Punjab And Haryana At Chandigarh · (2011) 161 PLR 392 : (2011) 2 RCR(Civil) 79 : (2011) 1 RCR(Rent) 157
Transfer of Property Act, 1882 — Section 108
High Courts16 Aug 2010
Surinder Kaur Vs Kulwant Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 28
Constitution of India, 1950 — Article 14Haryana Panchayati Raj Act, 1994 — Section 175, 175(1)Punjab Panchayati Raj Act, 1994 — Section 11, 208, 208(1)
High Courts16 Aug 2010Allowed
Jai Kishars @ Jaiki Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 418 : (2010) 4 RCR(Criminal) 783
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(1), 2(K), 20, 4, 49Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98
High Courts16 Aug 2010
Trputi Udyog Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 39 VST 475
Haryana General Sales Tax Act, 1973 — Section 15A, 40, 42
High Courts16 Aug 2010
Punjab Ceramic Ltd. Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 968
Punjab Municipal Act, 1911 — Section 4(1), 5