Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Customs Act, 1962 — Section 1, 127H, 127J, 2, 3Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 471

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High Courts10 Aug 2010Dismissed

Commissioner of Income Tax Vs Desh Bhagat Memorial Education Trust

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0447

Income Tax Act, 1961 — Section 11, 12AA, 260A

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High Courts10 Aug 2010Allowed

Roop Kaur and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0384

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)

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High Courts10 Aug 2010

Neeta Mandal and Another Vs Girish Sood and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0347

Arbitration and Conciliation Act, 1996 — Section 11(6)

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High Courts10 Aug 2010

Subhash Chander and Company Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0346

Arbitration and Conciliation Act, 1996 — Section 11(6)

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High Courts10 Aug 2010Dismissed

Commissioner of Central Excise Vs Active International

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0301

Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 83, 94(1), 94(2)Service Tax Rules, 1994 — Rule 2(1)

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High Courts10 Aug 2010Allowed

United India Insurance Company Ltd. Vs Rajwinder Kaur and Others

Punjab And Haryana At Chandigarh · (2012) ACJ 1141 : (2011) 161 PLR 59 : (2011) 1 TAC 1010

Motor Vehicles Act, 1988 — Section 163A, 163A(2)

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High Courts10 Aug 2010

Jaswinder Kaur Vs General Public

Punjab And Haryana At Chandigarh · (2010) 4 CivCC 22 : (2010) 4 Law Herald 2641 : (2011) 1 Marr.LJ 475 : (2010) 4 RCR(Civil) 182

Hindu Minority and Guardianship Act, 1956 — Section 8Industrial Disputes Act, 1947 — Section 11a

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High Courts10 Aug 2010

Tarlok Singh Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0228

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High Courts10 Aug 2010

National Insurance Co. Ltd. and Another Vs Balwinder Kaur and Others

Punjab And Haryana At Chandigarh · (2011) ACJ 2253 : (2011) 6 RCR(Civil) 1 : (2011) 1 TAC 582

Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 170

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High Courts10 Aug 2010

Kewal Singh Ex-Sarpanch Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 175

Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 3(2), 7Punjab Panchayati Raj Act, 1994 — Section 216

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High Courts10 Aug 2010

Heating Engineers Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 42 VST 332

Haryana General Sales Tax Act, 1973 — Section 42

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High Courts09 Aug 2010Allowed

Modi Revlon Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 53 VST 470

Punjab General Sales Tax Act, 1948 — Section 21(1), 5(1A)Punjab Value Added Tax Act, 2005 — Section 68(1)

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High Courts09 Aug 2010Dismissed

Surat Ram Sharma Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 2 Crimes 682 : (2010) 4 RCR(Criminal) 500

Prevention of Corruption Act, 1988 — Section 10, 11, 13(1), 13(2), 15

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