High Courts06 Aug 2010

Joginder Singh Vs Balwinder Singh & Ors.

Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2646 : (2010) 4 RCR(Civil) 296

Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 10(1), 2, 33c(2)Punjab State Election Commission Act, 1994 — Section 11
High Courts06 Aug 2010

Harjinder Singh Vs Harbans Singh & Ors.

Punjab And Haryana At Chandigarh · (2010) 4 CivCC 261 : (2010) 4 Law Herald 2656 : (2010) 4 RCR(Civil) 237

Bank of India (Officers Service) Regulations, 1979 — Regulation 19Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(3)Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Aug 2010Dismissed

Nikku Khan alias Mohammed Deen Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 468

Constitution of India, 1950 — Article 14, 161Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(1), 433, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 32A, 33
High Courts05 Aug 2010Allowed

Dogar @ Hans Raj Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 JCC 18 : (2011) 5 RCR(Criminal) 64

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50