High Courts04 Aug 2010
Sonika and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 131 of 243
High Courts04 Aug 2010Dismissed
Amrik Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0280
High Courts04 Aug 2010Dismissed
Gopal Mills Vs The Chief Commissioner (CZ) and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0279
Central Excise Rules, 1944 — Rule 96ZE
High Courts04 Aug 2010
Brij Lal Ram Richpal Vs Market Committee, Rewari
Punjab And Haryana At Chandigarh · (2010) 4 PLR 490 : (2010) 4 RCR(Civil) 777
Punjab Agricultural Produce Markets Act, 1961 — Section 31(1), 31(2), 31(3), 42
High Courts04 Aug 2010Dismissed
Ram Kumar Vs Kultar Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0238
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1(4)Constitution of India, 1950 — Article 227
High Courts04 Aug 2010
Gurdwara Committee Singh Sabha Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0237
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 470
High Courts04 Aug 2010Dismissed
Karamjit Singh Vs Ishar Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0150
High Courts04 Aug 2010Dismissed
Usha Rani Chhabra Vs Presiding Officer Labour Court-III and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0149
High Courts04 Aug 2010Dismissed
Gurwinder Pal Singh Vs Harwinder Kaur
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0148
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24, 26
High Courts04 Aug 2010Dismissed
Haryana College of B.Ed. Vs Kurukshetra University and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0144
High Courts04 Aug 2010Allowed
Jagdish alias Jagan Vs Jora Singh
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 681
Civil Procedure Code, 1908 (CPC) — Section 34Stamp Act, 1899 — Section 36
High Courts04 Aug 2010
Raj Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0142
High Courts04 Aug 2010Dismissed
Amarjit Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0115
High Courts04 Aug 2010Dismissed
Kartar Singh and Others Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0114
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4AConstitution of India, 1950 — Article 227
High Courts04 Aug 2010Allowed
Commissioner of Income Tax Vs Girdhari Lal Bassi
Punjab And Haryana At Chandigarh · (2011) 239 CTR 14 : (2011) 336 ITR 255
Income Tax Act, 1961 — Section 133A, 139(4), 158BA, 158BB, 158BB(1)
High Courts04 Aug 2010Dismissed
Raj Kumar Vs Budha Mal
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0068
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 15(5)Transfer of Property Act, 1882 — Section 106
High Courts04 Aug 2010Dismissed
Kuldeep Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 22
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 2
High Courts04 Aug 2010
Smt. Lali and Another Vs Shri Shyam Lal
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0058
High Courts03 Aug 2010Dismissed
New India Assurance Co. Ltd. Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 338 : (2012) 4 TAC 314
Motor Vehicles Act, 1988 — Section 147, 165(1), 166, 167Workmens Compensation Act, 1923 — Section 2(1)
High Courts03 Aug 2010Allowed
Yogendra Gupta Vs Renu Agrawal
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0506
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357, 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138