COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 130 of 243

High Courts05 Aug 2010Dismissed

Jarnail Singh (since deceased) through his L.Rs. Gurmail Singh and Others Vs Gurmail Kaur and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0360

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 100Evidence Act, 1872 — Section 50

High Courts05 Aug 2010Allowed

Naresh Kumar Vs Guru Jambheswar University of Science and Tech. and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0359

University Grants Commission (Minimum Standards and Procedure for Award of Ph.D. Degree) Regulations, 2009 — Clause 9

High Courts05 Aug 2010Dismissed

Commissioner of Income Tax Vs Smt. Roshni Dev

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0358

Income Tax Act, 1961 — Section 260A, 271(1)(c)

High Courts05 Aug 2010

Shanno Devi Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0357

Constitution of India, 1950 — Article 226, 227

High Courts05 Aug 2010Dismissed

The Gurdawara Sahib and Others Vs Tarsem Lal

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0309

High Courts05 Aug 2010

Sardool Singh Vs Rattan Singh and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0239

Constitution of India, 1950 — Article 227

High Courts05 Aug 2010

Jagdish Raj Raja Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0227

Punjab Municipal Corporation Act, 1976 — Section 42(4)

High Courts05 Aug 2010

Commissioner of Income Tax Vs Ajay Sharma

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0113

Income Tax Act, 1961 — Section 260ALand Acquisition Act, 1894 — Section 28, 45

High Courts05 Aug 2010Dismissed

Kulwant Singh and Others Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0112

High Courts05 Aug 2010

Jagdish Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 2011 P&H 89 : (2011) 5 RCR(Civil) 486

Stamp Act, 1899 — Section 47A, 47A(1), 47A(2), 47A(3)

High Courts05 Aug 2010Dismissed

Randhir and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0101

Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324

High Courts05 Aug 2010Dismissed

Gurmukh Singh Vs Amar Singh

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0100

High Courts05 Aug 2010Allowed

Hind Samachar Ltd. Vs Assistant Commissioner of Income Tax, Range III, Jalandhar

Punjab And Haryana At Chandigarh · (2011) 196 TAXMAN 278

Income Tax Act, 1961 — Section 142(2A), 142(2C), 153, 153(1)(a)

High Courts05 Aug 2010Allowed

Vinod Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 152

Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(c), 4, 6Penal Code, 1860 (IPC) — Section 201, 302, 364

High Courts05 Aug 2010Allowed

Veer Chand Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0009

Constitution of India, 1950 — Article 226, 227

High Courts04 Aug 2010Allowed

Mukesh Sharma Vs Life Insurance Corporation of India and Another

Punjab And Haryana At Chandigarh · (2011) 162 PLR 600 : (2011) 5 RCR(Civil) 903

High Courts04 Aug 2010

Senior Executive Engineer, MHC (O and M) Division PSEB Vs Minhas Builders

Punjab And Haryana At Chandigarh · (2010) 4 CivCC 374 : (2011) 161 PLR 592

Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3), 37Limitation Act, 1963 — Section 5

High Courts04 Aug 2010Dismissed

The Commissioner of Income Tax Vs Sultanpur Lodhi Primary Co-op. Agri. Dev. Bank Ltd.

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0400

Income Tax Act, 1961 — Section 260A, 80P

High Courts04 Aug 2010Dismissed

Gurlal Singh Grewal Vs Upper India Steel Mfg. and Engg. Co. Ltd.

Punjab And Haryana At Chandigarh · (2011) 1 CompLJ 217 : (2010) 103 SCL 152

Companies Act, 1956 — Section 10F, 397, 398, 634AContract Act, 1872 — Section 10, 29

High Courts04 Aug 2010

Mrs. Dharam Pal Saghera Vs Smt. Harshinder Kaur Saghera and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0306