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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 132 of 243

High Courts03 Aug 2010Dismissed

Mukandbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 58

Penal Code, 1860 (IPC) — Section 213, 217, 438Prevention of Corruption Act, 1988 — Section 10, 13(2), 7
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High Courts03 Aug 2010Allowed

Kuldeep Singh Vs Raj Bala

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0410

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
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High Courts03 Aug 2010

Vinod Kumari Vs Ramesh Kumar

Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2782 : (2010) 4 RCR(Civil) 841 : (2010) 2 RCR(Rent) 478

Criminal Procedure Code, 1973 (CrPC) — Section 198, 482East Punjab Urban Rent Restriction Act, 1949 — Section 13Penal Code, 1860 (IPC) — Section 120b, 454
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High Courts03 Aug 2010

Krishan Goenka Vs Jayanti Parkash Goenka & Ors.

Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2667 : (2011) 5 RCR(Civil) 256

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Employees State Insurance (General) Regulations, 1950 — Regulation 31cEmployees State Insurance Act, 1948 — Section 85b
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High Courts03 Aug 2010

Paramjit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2677 : (2011) 5 RCR(Criminal) 686

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 498A
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High Courts03 Aug 2010Dismissed

Municipal Committee Vs Dharambir and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0233

Civil Procedure Code, 1908 (CPC) — Section 100, 80Haryana Municipal Act, 1973 — Section 205Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 13A, 13A(2)
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