High Courts03 Aug 2010
State of Punjab Vs Balraj Singla and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0181
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 133 of 243
High Courts03 Aug 2010
Gajinder Singh Vs Ravinder Kumar Sharma
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0180
High Courts03 Aug 2010Dismissed
Jai Ambay Filling Station Vs Indian Oil Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0147
Arbitration Act, 1940 — Section 11(6), 11(8), 16, 34, 37Constitution of India, 1950 — Article 136, 226, 227
High Courts03 Aug 2010Dismissed
Ved Parkash Mishra Vs U.T. Administration
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A
High Courts03 Aug 2010Dismissed
Harminder Singh alias Laala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 409
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts03 Aug 2010Dismissed
Birbal Vs Fakiria and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0138
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Aug 2010Dismissed
Raghbir Singh and Others Vs Daya Nand and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0137
High Courts03 Aug 2010Dismissed
Dalip Singh Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0136
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9 , Order 9 Rule 2
High Courts03 Aug 2010Dismissed
Central Bank of India Vs Kirpal Tent House and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0135
Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 171
High Courts03 Aug 2010Dismissed
Sunil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 414
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 6Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 4, 49, 6
High Courts03 Aug 2010Dismissed
Harjinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2010Dismissed
Dharam Singh and Others Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0057
High Courts03 Aug 2010Dismissed
Dr. Bhupesh Kumar Goel Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) CriLJ 2242 : (2011) 3 RCR(Criminal) 653
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)
High Courts03 Aug 2010Dismissed
National Insurance Co. Ltd. Vs Chand Chhabra and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 326 : (2012) 4 TAC 289
Motor Vehicles Act, 1939 — Section 95
High Courts02 Aug 2010
CIT Vs Deepak Iron and Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2011) 336 ITR 307
Income Tax Act, 1961 — Section 260A
High Courts02 Aug 2010Dismissed
Mukesh Kumar alias Motta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 675 : (2011) 1 RCR(Civil) 354 : (2011) 1 RCR(Criminal) 356
Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts02 Aug 2010Dismissed
Punjab Alkalies and Chemicals Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0483
Income Tax Act, 1961 — Section 260A, 271(1), 37
High Courts02 Aug 2010Dismissed
Sanjiv Goel and Another Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0411
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts02 Aug 2010Dismissed
The Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0375
Income Tax Act, 1961 — Section 11, 12, 13, 260A, 70
High Courts02 Aug 2010Allowed
Gurnam Singh and Others Vs Swaran Kaur
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34