High Courts02 Aug 2010Dismissed
Gobind Singh Vs Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0240
Punjab Town Improvement Act, 1922 — Section 36
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 135 of 243
High Courts02 Aug 2010Dismissed
Balbir Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0230
Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 2010Dismissed
Vijay Kumar Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 834
High Courts02 Aug 2010
Gulzar Singh Vs Brij Lal
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0200
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Aug 2010
Balkar Singh Vs Varinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0199
High Courts02 Aug 2010Dismissed
Dr. Gurmeet Singh Sodhi Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 832
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts02 Aug 2010
Rajnees Singh Vs Master Jorawar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0197
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts02 Aug 2010
Nirman Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0183
Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 2010Dismissed
Piyara Singh Vs Pargat Singh and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0134
High Courts02 Aug 2010Allowed
Ashwani Bhatia Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 3 DMC 182 : (2010) 4 RCR(Criminal) 253
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 198, 198(4), 375, 376, 376(2)
High Courts02 Aug 2010Allowed
Chandan Singh and another Vs Bimla Devi
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 507 : (2010) 4 RCR(Criminal) 308
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401
High Courts02 Aug 2010Dismissed
Mewa Devi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 DMC 55 : (2010) 2 RCR(Criminal) 771
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302
High Courts30 Jul 2010
Nahar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 Crimes 687 : (2010) 4 RCR(Criminal) 249
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts30 Jul 2010Dismissed
Gurdev Singh Vs Gurbax Singh and Another
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 971
High Courts30 Jul 2010
Renu and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jul 2010Dismissed
Dr. Ravinder Verma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0165
Constitution of India, 1950 — Article 226, 227
High Courts30 Jul 2010Allowed
Canara Bank Vs Northland Sugar Complex Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2011) 165 CompCas 32 : (2011) 109 SCL 104
Civil Procedure Code, 1908 (CPC) — Section 73Companies Act, 1956 — Section 125, 441(2), 442, 446, 529Contract Act, 1872 — Section 171
High Courts30 Jul 2010Allowed
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 222
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13, 13(2), 7
High Courts30 Jul 2010
Kirandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jul 2010
Kumari Menka and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482