High Courts29 Jul 2010
Harbans Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0047
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 137 of 243
High Courts29 Jul 2010Allowed
Neeraj Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 920 : (2010) 4 RCR(Criminal) 920(1)
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 363, 366A
High Courts29 Jul 2010Dismissed
Kartar Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0023
Essential Commodities Act, 1955 — Section 7
High Courts28 Jul 2010Dismissed
Commissioner of Income Tax Vs Haryana State Handloom and Handicrafts Corporation Ltd.
Punjab And Haryana At Chandigarh · (2011) 336 ITR 699 : (2012) 20 TAXMAN 497
Income Tax Act, 1961 — Section 143, 143(1), 143(1)(a), 143(1A), 143(2)
High Courts28 Jul 2010Allowed
Kalawanti Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0191
Constitution of India, 1950 — Article 226, 227
High Courts28 Jul 2010Allowed
Jarnail Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0190
Constitution of India, 1950 — Article 226, 227
High Courts28 Jul 2010Dismissed
Satnam Singh and Chaman Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0189
Constitution of India, 1950 — Article 226, 227Punjab Co-operative Societies Act, 1961 — Section 55, 68(2)Punjab Co-operative Societies Rules, 1963 — Rule 12(2), 51
High Courts28 Jul 2010Dismissed
Surinder Kaur and Another Vs Sameer Bhatia
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 811
Constitution of India, 1950 — Article 227
High Courts28 Jul 2010Dismissed
Nathu Ram Vs Tilak Raj and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0176
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), 151Constitution of India, 1950 — Article 227
High Courts28 Jul 2010Dismissed
Rajiv Kumar Vs Gurbachan Singh and Sons and Others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 901
High Courts28 Jul 2010Allowed
Karamjeet Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0167
Constitution of India, 1950 — Article 226, 227
High Courts28 Jul 2010Allowed
Tek Chand Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0159
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7, 7(1), 7(2)Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 8
High Courts28 Jul 2010Dismissed
Sarjit and Another Vs Het Ram and Another
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 908
High Courts28 Jul 2010
Radhe Sham Vs Gopal Krishan
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0157
High Courts28 Jul 2010Disposed Of
Manjit Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2361 : (2011) 5 RCR(Criminal) 619
Evidence Act, 1872 — Section 32Motor Vehicles Act, 1939 — Section 95(1)(B)Penal Code, 1860 (IPC) — Section 304, 306, 34A
High Courts28 Jul 2010
Bohru Vs Khubi
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 146
Contract Act, 1872 — Section 63Punjab Pre-emption Act, 1913 — Section 19
High Courts28 Jul 2010
Gaurav Saini Vs Manav Samaj Kalyan Kendra Bharat Branch
Punjab And Haryana At Chandigarh · (2010) 4 PLR 115 : (2010) 4 RCR(Civil) 178
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Jul 2010Dismissed
Satnam Singh and Another Vs Smt. Jindo and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 86
Civil Procedure Code, 1908 (CPC) — Section 91, 91(1), 91(2)
High Courts28 Jul 2010Dismissed
Commissioner of Income Tax Vs Tiny Tots Education Society
Punjab And Haryana At Chandigarh · (2011) 330 ITR 21
Income Tax Act, 1961 — Section 12AA, 260A
High Courts28 Jul 2010Allowed
Manvinder Singh Vs Sanjay Kumar
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0032
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(5), 15(5), 18A, 2