High Courts27 Jul 2010Allowed
Avdesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 175 : (2010) 4 RCR(Criminal) 154
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 139 of 243
High Courts27 Jul 2010Dismissed
Jawahar Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 229
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts27 Jul 2010
Commissioner of Income Tax Vs S.M. Overseas P. Ltd.
Punjab And Haryana At Chandigarh · (2011) 335 ITR 281 : (2012) 20 TAXMAN 613
Income Tax Act, 1961 — Section 143(1)(a), 147, 148, 154, 154(7)
High Courts26 Jul 2010Allowed
Dinesh Kumar Vs Chanderkala and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 211
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts26 Jul 2010Allowed
Shankar Lal Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Rent) 139
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3), 13(6), 3
High Courts26 Jul 2010
Lakhvir Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0232
High Courts26 Jul 2010Allowed
Mohinderjeet Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0228
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 2010
Malook Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0208
Penal Code, 1860 (IPC) — Section 379, 506
High Courts26 Jul 2010Allowed
Gurdial Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0198
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 2010Dismissed
The Provident Fund Inspector Vs Sh. Rajinder Singh Sodhi and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0196
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 6ALimitation Act, 1963 — Section 5
High Courts26 Jul 2010Dismissed
Haryana Power Generation Corporation Ltd. and Others Vs Harkesh Chand and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0178
Constitution of India, 1950 — Article 226
High Courts26 Jul 2010
Behari Lal Charitable Trust Vs Shiv Batra & Anr.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3263
High Courts26 Jul 2010
Behari Lal Charitable Trust Vs Shiv Batra
Punjab And Haryana At Chandigarh · (2010) LabIC 19 : (2010) 4 RCR(Civil) 81
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts26 Jul 2010Dismissed
Vijender Kumar Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0106
High Courts26 Jul 2010Dismissed
Yash Pal and Another Vs Sat Guru Rice Mills and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0105
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts26 Jul 2010Allowed
Sampuran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0100
Penal Code, 1860 (IPC) — Section 420
High Courts26 Jul 2010
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0073
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 2010Allowed
Kuldeep Vs Balu and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0072
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2010Dismissed
Commissioner of Central Excise Vs Punjab Steels
Punjab And Haryana At Chandigarh · (2011) 184 ECR 206 : (2010) 29 STT 168 : (2011) 38 VST 564
CENVAT (Credit) Rules, 2004 — Rule 3(5), 5Finance Act, 1994 — Section 66
High Courts23 Jul 2010
Rajinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 404 : (2010) 4 RCR(Criminal) 872
Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A