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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 138 of 243

High Courts28 Jul 2010

Sanjiv Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 Crimes 577 : (2010) 4 RCR(Criminal) 891

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 326, 354, 376Prevention of Corruption Act, 1988 — Section 13, 7
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High Courts28 Jul 2010Dismissed

CIT Vs Raj Overseas

Punjab And Haryana At Chandigarh · (2011) 336 ITR 261

Income Tax Act, 1961 — Section 271(1)(c), 80IB
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High Courts27 Jul 2010

Hukam Singh Vs Sunder

Punjab And Haryana At Chandigarh · (2010) 4 PLR 158 : (2010) 4 RCR(Civil) 772

Court Fees Act, 1870 — Section 7(iv)(c)
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High Courts27 Jul 2010

Hukam Singh Vs Sunder & Ors.

Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2701

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304b, 498
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