COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 140 of 243

High Courts23 Jul 2010Dismissed

Punjab State Co-Operative Supply and Marketing Federation Ltd. Vs Sandya Organic Chemical Private Ltd.

Punjab And Haryana At Chandigarh · (2011) 1 BC 239 : (2010) 4 RCR(Civil) 267

Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 5

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High Courts23 Jul 2010Dismissed

Arjun Yadav Vs Kurukshetra University

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0230

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High Courts23 Jul 2010Dismissed

Sat Pal Vs Rajinder Kumar

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0229

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High Courts23 Jul 2010Dismissed

CIT Vs Sadhu Singh and Sons

Punjab And Haryana At Chandigarh · (2012) 344 ITR 316

Income Tax Act, 1961 — Section 271(1)(c)

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High Courts23 Jul 2010Dismissed

Rakesh alias Vijesh Grover and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0179

Arbitration and Conciliation Act, 1996 — Section 34Consumer Protection Act, 1986 — Section 12, 13Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts23 Jul 2010

Siri Ram and Another Vs Gopal Krishan Sharma

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0118

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3A), 13(iii)(b)

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High Courts23 Jul 2010Allowed

Vikram and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0104

Criminal Procedure Code, 1973 (CrPC) — Section 173, 319Penal Code, 1860 (IPC) — Section 304B, 406, 498A, 506

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High Courts23 Jul 2010Dismissed

United India Insurance Company Vs Tarawanti and Others

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0082

Motor Vehicles Act, 1988 — Section 10, 170

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High Courts23 Jul 2010Dismissed

Balbir Singh alias Beera Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364

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High Courts23 Jul 2010Dismissed

Iqbal Singh Kalkat Vs Faquir Singh Kashyap

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0075

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B

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High Courts23 Jul 2010Dismissed

Sri Ram and Another Vs Gopal Krishan Sharma

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 883 : (2011) 1 RCR(Rent) 130

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3)

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High Courts23 Jul 2010Allowed

Parminder Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 Crimes 657 : (2011) 5 RCR(Criminal) 70

Criminal Procedure Code, 1973 (CrPC) — Section 176, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A

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High Courts23 Jul 2010Dismissed

Sagli Ram Vs Ram Lal and Another

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 378(4)Penal Code, 1860 (IPC) — Section 323, 324, 34, 427, 506

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High Courts22 Jul 2010Allowed

Commissioner of Income Tax Vs Arun Kapoor

Punjab And Haryana At Chandigarh · (2011) 334 ITR 351

Finance Act, 2001 — Section 143(1), 143(3), 234B(1)Income Tax Act, 1961 — Section 132, 211, 234B, 234C, 260A(4)

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High Courts22 Jul 2010

Bhag Chand Goel Vs Narinder Pal and Another

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Rent) 522

East Punjab Urban Rent Restriction Act, 1949 — Section 10, 13

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High Courts22 Jul 2010Allowed

Afrik Farms (Private) Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 354 : (2011) 112 RD 533

Stamp Act, 1899 — Section 47(2), 47(3), 47A, 47A(1)

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High Courts22 Jul 2010

Baldev Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 588

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A

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High Courts22 Jul 2010Dismissed

Subhash Verma Vs The Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0171

Income Tax Act, 1961 — Section 158BB(1), 260A

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High Courts22 Jul 2010

Aagosh Polyfoams Private Limited, Chandigarh Vs Ajay Grover

Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2417 : (2011) 5 RCR(Civil) 864 : (2011) 5 RCR(Civil) 863

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts22 Jul 2010

Madan Lal, Dr. Vs Rattan Singh

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 203 : (2010) 2 RCR(Rent) 276

East Punjab Urban Rent Restriction Act, 1949 — Section 13AHaryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A

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