High Courts20 Jul 2010Dismissed
Commissioner of Income Tax Vs Calcutta Knitwears
Punjab And Haryana At Chandigarh · (2011) 338 ITR 239
Income Tax Act, 1961 — Section 132, 132A, 158BC, 158BD, 158BE
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 142 of 243
High Courts20 Jul 2010Dismissed
Jacob Export House Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 330 ITR 53 : (2011) 10 TAXMAN 107
Income Tax Act, 1961 — Section 143(1), 143(3), 208, 234B, 260A
High Courts20 Jul 2010Dismissed
Vir Parkash Vs Usha Rani
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0231
Evidence Act, 1872 — Section 114Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts20 Jul 2010Dismissed
Nagar Council Sunam Vs Amarjit Singh and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0227
High Courts20 Jul 2010Dismissed
Balbir Ram and Another Vs Lal Chand and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0226
High Courts20 Jul 2010Dismissed
Sharma Travels and Others Vs Pritam Singh Malhi
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0222
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 15(5), 2
High Courts20 Jul 2010
Smt. Sundri Devi and Another Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0206
Fatal Accidents Act, 1855 — Section 1, 1A, 2Motor Vehicles Act, 1988 — Section 140, 140(2), 168
High Courts20 Jul 2010
Amarjit Kaur Vs Raj Kaur
Punjab And Haryana At Chandigarh · (2010) 4 PLR 393
Punjab State Election Commission Act, 1994 — Section 103, 76, 77, 80(1)
High Courts20 Jul 2010
Smt. Parkasho Devi and Others Vs Khajoor Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0112
High Courts20 Jul 2010Allowed
Sukhwinder Kaur and Another Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0111
Constitution of India, 1950 — Article 227
High Courts20 Jul 2010Dismissed
Harish Kumar Vs Gopi and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts20 Jul 2010Allowed
Dilbag Singh and Others Vs Home Secretary to Government and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0103
Constitution of India, 1950 — Article 226
High Courts20 Jul 2010Dismissed
Parmod Kumar Tandon Vs Desh Paul
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0102
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5), 18A, 18A(5), 2
High Courts20 Jul 2010
Sangita Vs Rakesh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0101
High Courts20 Jul 2010Dismissed
Commissioner of Income Tax Vs Mridula, Prop. Dhruv Fabrics
Punjab And Haryana At Chandigarh · (2011) 335 ITR 266 : (2011) 333 ITR 266
Finance Act, 1995 — Section 158BDIncome Tax Act, 1961 — Section 132(1), 158A, 158BC, 158BE, 260A
High Courts19 Jul 2010Allowed
Ramji Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 DMC 33 : (2010) 4 RCR(Criminal) 924
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 109, 306
High Courts19 Jul 2010
The New India Assurance Company Limited Vs Dayal Singh and Others Dayal Singh and Others Vs Gurjit Singh @ Jit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 477 : (2011) 1 RCR(Civil) 339
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(4), 149(5), 15
High Courts19 Jul 2010Dismissed
State of Haryana and Others Vs Khem Chand Dabla
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0214
High Courts19 Jul 2010Dismissed
Budh Singh Vs Buta Singh
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0175
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 116
High Courts19 Jul 2010Allowed
Jatinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 506