High Courts19 Jul 2010
Ranbir : Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 Crimes 730 : (2010) 4 RCR(Criminal) 159
Essential Commodities Act, 1955 — Section 7Haryana Kerosene Dealers Licensing Order, 1976 — Order 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 143 of 243
High Courts19 Jul 2010Dismissed
Harjit Kaur and Others Vs Jaswinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0071
High Courts19 Jul 2010Dismissed
Sarla Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts19 Jul 2010Dismissed
Sukhbir Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0069
Land Acquisition Act, 1894 — Section 18Transfer of Property Act, 1882 — Section 3
High Courts19 Jul 2010
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0005
Essential Commodities Act, 1955 — Section 10, 7
High Courts16 Jul 2010Allowed
Karam Chand and Another Vs P.K.F. Finance Limited and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0210
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 14
High Courts16 Jul 2010
Niranjan Kaur and Others Vs The Financial Commissioner, Revenue and Secretary to Government and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 1 : (2011) 1 CivCC 168 : (2010) 4 RCR(Civil) 610
Civil Procedure Code, 1908 (CPC) — Section 20Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 33Specific Relief Act, 1963 — Section 13, 19
High Courts16 Jul 2010
Anup Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2454 : (2011) 5 RCR(Criminal) 559
Motor Vehicles Act, 1939 — Section 96(2)(B)(Ii)Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts16 Jul 2010
Rajpreet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 4 PLR 254 : (2010) 3 RCR(Civil) 901
Punjab Panchayat Election Rules, 1994 — Rule 33(e)Punjab Panchayati Raj Act, 1994 — Section 210Punjab State Election Commission Act, 1994 — Section 58, 59, 76, 80
High Courts16 Jul 2010Allowed
Bachan Singh Vs Gurmail Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0080
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts16 Jul 2010
Gurdev Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0079
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 2010
Kalavathy Vs Harikrishnan
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 627
Criminal Procedure Code, 1973 (CrPC) — Section 357, 396(1), 397, 401(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Jul 2010
Naresh Sharma Vs Union of India
Punjab And Haryana At Chandigarh · (2011) 266 ELT 335
Customs House Agents Licensing Regulations, 2004 — Regulation 20(2), 22
High Courts16 Jul 2010
Lt. Col. Hargobind Singh (Retd.) Vs Mr. Hargursharan Singh
Punjab And Haryana At Chandigarh · AIR 2011 P&H 260 : (2011) 1 CivCC 155 : (2011) 1 RCR(Civil) 645
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 35AConstitution of India, 1950 — Article 227Registration Act, 1908 — Section 17
High Courts16 Jul 2010Allowed
Sukh Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 Crimes 69 : (2010) 4 RCR(Criminal) 875
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 313Penal Code, 1860 (IPC) — Section 212, 363, 366A, 375, 376
High Courts15 Jul 2010
Baljit Kaur Vs State Bank of Patiala and Another
Punjab And Haryana At Chandigarh · (2011) 1 BC 637
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts15 Jul 2010Dismissed
Commissioner Central Excise Vs Sarvpriya Industries Ltd.
Punjab And Haryana At Chandigarh · (2010) 258 ELT 167
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G
High Courts15 Jul 2010Dismissed
S.P. Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 3 SLR 432
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2010Dismissed
Raj Kumar Vs Chief Administrator, HUDA and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0166
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 18, 30, 4, 6
High Courts15 Jul 2010
Suraj Bhan Vs Shiv Dutt
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 810 : (2010) 4 PLR 97 : (2010) 4 RCR(Civil) 780
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 2 Rule 2