High Courts13 Jul 2010
Radhey Sham Vs Sat Pal
Punjab And Haryana At Chandigarh · (2010) 4 PLR 94 : (2010) 4 RCR(Civil) 493
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 145 of 243
High Courts13 Jul 2010Dismissed
Inder Parsad Vs Frick India Limited and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0109
Industrial Disputes Act, 1947 — Section 11A
High Courts13 Jul 2010Dismissed
Union Territory and Another Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0108
High Courts13 Jul 2010
New India Assurance Company Limited Vs Kesho Ram and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 507 : (2011) 1 RCR(Civil) 341
High Courts13 Jul 2010
Suresh Kumar Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 618 : (2010) 4 RCR(Civil) 143
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Punjab Panchayat Election Rules, 1994 — Rule 45
High Courts13 Jul 2010
Yad Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 DMC 398 : (2010) 3 RCR(Criminal) 84102
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts12 Jul 2010Dismissed
State of Punjab Vs Iqbal Singh Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 732
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 417Penal Code, 1860 (IPC) — Section 273, 279, 304A, 338
High Courts12 Jul 2010Dismissed
Digital Data Systems Vs Adhunik Power Systems P. Ltd.
Punjab And Haryana At Chandigarh · (2011) 164 CompCas 336
Companies Act, 1956 — Section 434
High Courts12 Jul 2010Dismissed
Commissioner of Central Excise Vs Pannu Property Dealers
Punjab And Haryana At Chandigarh · (2011) 24 STR 173 : (2010) 29 STT 180 : (2010) 34 VST 478
Central Excises and Salt Act, 1944 — Section 35GFinance (Amendment) Act, 2008 — Section 78Finance Act, 1994 — Section 76, 77, 78
High Courts12 Jul 2010
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2167
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts12 Jul 2010
Jasvir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 320
Punjab Panchayati Raj Act, 1994 — Section 12, 13Punjab State Election Commission Act, 1994 — Section 74, 75, 78
High Courts12 Jul 2010
Parkash Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 LLR 113 : (2010) 4 RCR(Civil) 326
Haryana Panchayati Raj Act, 1994 — Section 176(4)(a)(iii)
High Courts12 Jul 2010
Kaki Devi Sarpanch Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 317
Punjab Panchayati Raj Act, 1994 — Section 20(1)(a), 20(4), 208
High Courts12 Jul 2010
Massa Singh Vs Election Tribunal
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 487
Punjab Panchayat Election Rules, 1994 — Rule 45APunjab Panchayati Raj Act, 1994 — Section 13A
High Courts12 Jul 2010Dismissed
Surya Steel Industries Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 257 ELT 513
Constitution of India, 1950 — Article 226
High Courts12 Jul 2010Allowed
Om Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 Crimes 60
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts12 Jul 2010
CIT Vs Oswal Spinning and Weaving Mills Ltd.
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0014
Income Tax Act, 1961 — Section 100(1), 2(47), 32, 32(1), 35(2B)Transfer of Property Act, 1882 — Section 53A
High Courts09 Jul 2010
Rajinderpal Singh Athwal Vs District Collector, Mohali and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 851
Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226, 227Forest Act, 1927 — Section 4
High Courts09 Jul 2010
Baljinder Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 810 : (2011) 161 PLR 616
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 26 Rule 9
High Courts09 Jul 2010
Surjeet Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 31
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(2)(vii)