High Courts15 Jul 2010Dismissed
Lala Ram Vs Mani Ram and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0113
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 144 of 243
High Courts15 Jul 2010
Manjot Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0068
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts15 Jul 2010Dismissed
Sandeep Malhotra and Others Vs Lt. Gen. (Dr. Devinder Dayal Singh Sandhu (Retired))
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0067
High Courts15 Jul 2010
Punjab Water Supply and Sewerage Division Vs Shree Bala Ji Construction Company and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 119
Arbitration and Conciliation Act, 1996 — Section 8
High Courts15 Jul 2010Allowed
Mahavir Parsad Lakhmi Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 40 VST 350
Central Sales Tax Act, 1956 — Section 2, 3, 5(1)Haryana General Sales Tax Act, 1973 — Section 13, 13B, 17, 18, 2
High Courts15 Jul 2010
H.C. Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 149
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k), 31
High Courts14 Jul 2010Allowed
Satpal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 879 : (2010) 4 RCR(Civil) 331
Constitution of India, 1950 — Article 14Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(2)
High Courts14 Jul 2010
Commissioner of Income Tax Vs Punjab Chemi. Plants Ltd
Punjab And Haryana At Chandigarh · (2010) 235 CTR 204
Income Tax Act, 1961 — Section 32(1), 80
High Courts14 Jul 2010Dismissed
State of Haryana Vs Bijender Singh alias Lamba Basant Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0180
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 148, 149, 201, 302
High Courts14 Jul 2010
Purshotam Dass Contractor Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0163
Arbitration and Conciliation Act, 1996 — Section 11
High Courts14 Jul 2010
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2458 : (2011) 5 RCR(Criminal) 551
Motor Vehicles Act, 1988 — Section 80, 99Penal Code, 1860 (IPC) — Section 324
High Courts14 Jul 2010
Rajinder Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 890
Prevention of Corruption Act, 1988 — Section 12
High Courts14 Jul 2010Dismissed
Raphik @ Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 218
Penal Code, 1860 (IPC) — Section 363
High Courts14 Jul 2010Dismissed
Surjit Singh Ramgaria Vs Soma and Others
Punjab And Haryana At Chandigarh · (2012) 3 TAC 635
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Jul 2010Dismissed
CIT Vs Devki Devi
Punjab And Haryana At Chandigarh · (2012) 344 ITR 721
Income Tax Act, 1961 — Section 142A, 143(1)(a), 143(3), 147, 148
High Courts13 Jul 2010Dismissed
Vijay Kumar Sharma and Others Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0256
Income Tax Act, 1961 — Section 147, 148
High Courts13 Jul 2010Dismissed
The Punjab State and Another Vs The Central Bank of India and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0219
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2010Dismissed
Raj Kumar Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0218
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2010Allowed
Rakesh Kumar Sharma and Others Vs Sukhdev Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0193
High Courts13 Jul 2010
Mohinder Pal Mohan Lal Vs State of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3393 : (2010) 4 RCR(Civil) 767
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 24(a), 25(5)