COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 146 of 243

High Courts09 Jul 2010Allowed

Hardev Singh Vs Harbans Lal and Others

Punjab And Haryana At Chandigarh · (2010) 3 CivCC 706 : (2010) 159 PLR 639

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 148Land Acquisition Act, 1894 — Section 18

High Courts09 Jul 2010Dismissed

Bhajan Lal and others Vs Krishan and another

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 381

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Cruelty to Animals Act, 1960 — Section 23

High Courts08 Jul 2010Dismissed

Pawan Verma and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0182

High Courts08 Jul 2010Allowed

Vishwa Bandhu and Another Vs New India Assurance Co. and Others

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0164

High Courts08 Jul 2010

Santri Devi Vs Rajnish Kumar and Ors.

Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 894

Specific Relief Act, 1963 — Section 12

High Courts08 Jul 2010

Sukhchain Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2226

Penal Code, 1860 (IPC) — Section 323, 324, 326

High Courts08 Jul 2010

Arvinder Singh Vs Union of India Through Defence Estate Officer, Kendriya Sadan Sector 9, Chandigarh

Punjab And Haryana At Chandigarh · (2010) 4 CivCC 815 : (2010) 4 PLR 85 : (2010) 4 RCR(Civil) 141

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86

High Courts08 Jul 2010

Baghel Singh Vs Dilbagh Singh

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 28

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(4), Order 7 Rule 11(e), 26(2)

High Courts08 Jul 2010

Commissioner of Income Tax Vs Shri Ashwani Trehan

Punjab And Haryana At Chandigarh · (2011) 239 CTR 10

Income Tax Act, 1961 — Section 139(1), 139(4), 158B(1), 158BB(1), 256(1)

High Courts08 Jul 2010Dismissed

S.P. Dubey Vs Food Corporation of India and Others

Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 949

Food Corporation of India Staff Regulations, 1971 — Regulation 54, 58, 60, 60(A)

High Courts08 Jul 2010Allowed

Harmesh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 680

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34

High Courts07 Jul 2010Dismissed

Ulfat Rai Sahota Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 618

Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 16, 16(1), 24, 24(2)

High Courts07 Jul 2010

Commissioner of Income Tax Vs Nabha Solvex (P) Ltd.

Punjab And Haryana At Chandigarh · (2010) 235 CTR 293

Income Tax Act, 1961 — Section 142A , 153A, 260A, 55A, 69

High Courts07 Jul 2010Allowed

New India Assurance Company Ltd. Vs Smt. Joginder Kaur and others

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0225

Workmens Compensation Act, 1923 — Section 4A(3)(a)

High Courts07 Jul 2010

Jagir Singh Vs State of Punjab.

Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2199

Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 157Penal Code, 1860 (IPC) — Section 363, 366

High Courts07 Jul 2010Dismissed

Gurveen Kaur Vs Balwant Kaur and Another

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0115

Constitution of India, 1950 — Article 227

High Courts06 Jul 2010Dismissed

Vipan Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 873

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Essential Commodities Act, 1955 — Section 3, 7, 7(1)(a)Probation of Offenders Act, 1958 — Section 4

High Courts06 Jul 2010Dismissed

Jeet Singh Vs Lal Singh

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0194

High Courts06 Jul 2010

Mahabir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0143

Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts06 Jul 2010Dismissed

Karam Chand and Others Vs Balbir Singh

Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0116