High Courts02 Jul 2010Dismissed
Ram Parshad Vs The Gram Panchayat Bata
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0195
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 148 of 243
High Courts02 Jul 2010
Kulwinder Kaur and another Vs Manjit Kaur and another
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 26
Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts02 Jul 2010
Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2133
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 438Penal Code, 1860 (IPC) — Section 173(8), 406, 406, 498A, 506
High Courts02 Jul 2010Dismissed
A.K. Malik Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0117
Life Insurance Corporation (Employees) Pension Rules, 1995 — Regulation 19(2A)Life Insurance Corporation (Staff) Regulations, 1960 — Rule 23
High Courts02 Jul 2010
Iqbal Singh and Pavittar Singh alias Golu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0114
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 148, 149, 188, 201
High Courts02 Jul 2010
The Commissioner of Income Tax (Central) Vs Punjab Concast Steels Ltd.
Punjab And Haryana At Chandigarh · (2011) 336 ITR 248
Income Tax Act, 1961 — Section 256, 80I
High Courts02 Jul 2010Dismissed
Vineet Handa Vs OZO Media Estate Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 98
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 13
High Courts02 Jul 2010Allowed
Sandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0057
Penal Code, 1860 (IPC) — Section 120B, 279, 302, 304A
High Courts02 Jul 2010Dismissed
Shameem Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 778
Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2010
Ram Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 59
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Jul 2010Allowed
New India Assurance Co. Ltd. Vs Saroj Rani and others
Punjab And Haryana At Chandigarh · (2011) ACJ 2251
Motor Vehicles Act, 1988 — Section 147
High Courts01 Jul 2010
Commissioner of Income Tax Vs Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0241
Income Tax Act, 1961 — Section 256(2), 30, 31, 32, 33Income Tax Rules, 1962 — Rule 6B
High Courts01 Jul 2010
Municipal Committee Vs Ratni Devi and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0221
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Jul 2010
Gobind Trading Co. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 37 VST 622
Punjab Value Added Tax Act, 2005 — Section 62(5)
High Courts01 Jul 2010Dismissed
Revinder Kumar @ Ravinder Parshad Vs Prem Kumar
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Jul 2010Dismissed
Aman @ Gullu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 376, 420, 506
High Courts01 Jul 2010Dismissed
Balraj Vs Nathu Ram and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0160
Constitution of India, 1950 — Article 227
High Courts01 Jul 2010Dismissed
Raj Leather Cloth Industries Private Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 179 ECR 214 : (2010) 256 ELT 209
Central Excises and Salt Act, 1944 — Section 11AC, 32
High Courts01 Jul 2010
Dev Dutt Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0059
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts01 Jul 2010Dismissed
Gurdev Singh Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146