High Courts30 Jun 2010Dismissed
Divisional Forest Officer Vs Chameli and Others
Punjab And Haryana At Chandigarh · (2011) 2 LLJ 494 : (2011) LLR 206
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 149 of 243
High Courts30 Jun 2010Allowed
Super Screw Private Limited Vs Presiding Officer, Labour Court No. II and Another
Punjab And Haryana At Chandigarh · (2011) 1 LLJ 119
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Jun 2010Dismissed
Bank of Baroda Vs Presiding Officer, Central Government Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 4 LLJ 439
High Courts30 Jun 2010Dismissed
Bhartiya Cuttler Hammer Ltd. Vs Presinding Officer, Labour Court-II and Others
Punjab And Haryana At Chandigarh · (2010) 4 LLJ 645 : (2010) 159 PLR 817 : (2010) 4 RCR(Civil) 349
Constitution of India, 1950 — Article 226Industrial Disputes (Amendment) Act, 1964 — Section 33CIndustrial Disputes Act, 1947 — Section 12(3), 33C(2)
High Courts30 Jun 2010
Mulakh Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 380, 454
High Courts30 Jun 2010
Pb Anandam, Managing Director, Jakhu Salt Co. (P) Ltd.|M/s. Amrit and Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 144
Prevention of Food Adulteration Act, 1954 — Section 2(v)(b)Prevention of Food Adulteration Rules, 1955 — Rule 42(5), 43
High Courts30 Jun 2010
Phumman Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 506 : (2010) 4 RCR(Civil) 185
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 19
High Courts30 Jun 2010
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2467 : (2011) 5 RCR(Criminal) 535
Evidence Act, 1872 — Section 113A, 32Penal Code, 1860 (IPC) — Section 306
High Courts30 Jun 2010Dismissed
Chaman Lal through Legal Heirs Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 811
Constitution of India, 1950 — Article 12Punjab Cooperative Financing Institutions Service Rules, 1958 — Rule 10, 5, 6, 9
High Courts30 Jun 2010Dismissed
New Model Industries (Pvt.) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 44 VST 165
Constitution of India, 1950 — Article 226
High Courts30 Jun 2010
Goodwill Hire Purchase Corporation Vs Daljit Singh alias Jangi
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 609 : (2011) 2 Crimes 548 : (2011) 1 RCR(Civil) 132 : (2010) 4 RCR(Criminal) 879
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Negotiable Instruments Act, 1881 (NI) — Section 13(1), 138, 139
High Courts30 Jun 2010Allowed
M/s. Amrit and Company Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0008
Prevention of Food Adulteration Act, 1954 — Section 2(v)
High Courts30 Jun 2010Dismissed
Ram Bali Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0003
High Courts30 Jun 2010Allowed
Shri Kamal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0002
High Courts29 Jun 2010Allowed
DCM Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 629 : (2011) 1 RCR(Civil) 122
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 10
High Courts29 Jun 2010Dismissed
Poonam Rani @ Poonam Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0053
High Courts29 Jun 2010
Het Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 105
Arms Act, 1959 — Section 25, 30Penal Code, 1860 (IPC) — Section 302
High Courts29 Jun 2010Dismissed
Commissioner of Income Tax - II Vs Surinder Pal Anand
Punjab And Haryana At Chandigarh · (2011) 242 CTR 61 : (2010) 192 TAXMAN 264
Income Tax Act, 1961 — Section 260A, 28, 29, 30, 31
High Courts29 Jun 2010Dismissed
Ravi Kant Tayagi Vs State of UT Chandigarh and Others
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0042
Penal Code, 1860 (IPC) — Section 120B, 302, 397, 460
High Courts29 Jun 2010Allowed
I.C. Goyal Vs Sidhartha Machinery Corporation and Others
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138