High Courts14 Jun 2010
Commissioner of Income Tax Vs Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0026
Income Tax Act, 1961 — Section 143, 260A, 36, 57, 80M
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 151 of 243
High Courts14 Jun 2010
Mahender Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 795
Constitution of India, 1950 — Article 226Land Acquisition (Mines) Act, 1885 — Section 6Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 9
High Courts14 Jun 2010
Jagtar Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 1011 : (2010) 3 RCR(Civil) 34102
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17, 23, 4, 48, 5A
High Courts04 Jun 2010
Surjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 173Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts04 Jun 2010
Bhagwan Singh and Others and Bhagwan Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0030
Penal Code, 1860 (IPC) — Section 148, 149, 173, 307, 323
High Courts04 Jun 2010
Bikramjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 107
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 114, 306, 34, 342, 376
High Courts04 Jun 2010Dismissed
Virender alias Bittu and Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 471
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts04 Jun 2010
S.P.S. Rathore Vs C.B.I.
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 325
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 389, 397Penal Code, 1860 (IPC) — Section 302, 354
High Courts04 Jun 2010Dismissed
Mohammad Akbar @ Muna Vs Asstt. Commissioner of Customs
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 220
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 110, 113, 135
High Courts04 Jun 2010
Jasvir Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 404
Criminal Procedure Code, 1973 (CrPC) — Section 482Indian Medical Council Act, 1956 — Section 15Penal Code, 1860 (IPC) — Section 120B, 218, 34, 419, 499
High Courts04 Jun 2010Dismissed
Ibrahim Sattar Ganchi Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 329
Customs Act, 1962 — Section 135
High Courts04 Jun 2010Allowed
Tona @ Pawan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts04 Jun 2010Allowed
Tona @ Pawan @ Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 84101
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts04 Jun 2010Dismissed
Amar Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 823
Criminal Procedure Code, 1973 (CrPC) — Section 173, 195Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471
High Courts03 Jun 2010Allowed
Surinder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 962
Constitution of India, 1950 — Article 243(O), 243(ZG), 329(B)Haryana Co-operative Societies Act, 1984 — Section 28(2)Haryana Co-operative Societies Rules, 1989 — Rule 27(a) , 7
High Courts03 Jun 2010Allowed
Suresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 829
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
High Courts01 Jun 2010Dismissed
Paramjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 06 P&H CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Jun 2010
Sonu Sharda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 83001
Penal Code, 1860 (IPC) — Section 148, 149, 323, 341
High Courts31 May 2010Dismissed
Sanatan Dharam Education Trust Vs Sushil Gupta and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 10
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A
High Courts29 May 2010
Padmini VNA Mechatronics Private Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0213
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 4, 6