High Courts29 May 2010
Madhu Electricals and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0193
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 152 of 243
High Courts29 May 2010
Smt. Meenakshi Garg and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0141
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts29 May 2010
Airlight Electronics Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0140
Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts29 May 2010
Shakti Motors and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0138
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts29 May 2010
Union Rubber Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0118
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts29 May 2010
D.P. Gaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0117
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts28 May 2010Allowed
Sandeep Kumar @ Sanju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 DMC 359 : (2010) 3 RCR(Criminal) 828
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
High Courts28 May 2010Allowed
Sardar Tirlochan Singh Vs Sardar Balwant Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 757
High Courts28 May 2010Dismissed
Madan Lal Vs Smt. Parveen Bala
Punjab And Haryana At Chandigarh · (2010) 159 PLR 750
High Courts28 May 2010
Smt. Titu Peter Vs Shri Mohinder Pal Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 748
High Courts28 May 2010Dismissed
Bhagwan Dass Pahwa Vs The Secretary-Cum-Financial Commissioner of Transport and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 746 : (2010) 5 SLR 292
Limitation Act, 1963 — Section 5
High Courts28 May 2010Dismissed
Pawan Kumar etc. Vs Braham Parkash
Punjab And Haryana At Chandigarh · (2010) 159 PLR 744 : (2010) 4 RCR(Civil) 921 : (2010) 2 RCR(Rent) 519
High Courts28 May 2010Dismissed
Ram Murti and Sons and Another Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 733 : (2011) 1 RCR(Civil) 157 : (2010) 2 RCR(Rent) 529
Contract Act, 1872 — Section 196, 227, 228Punjab Waqf Act, 1995 — Section 15(2)(1), 56Transfer of Property Act, 1882 — Section 106, 106(3), 111, 116
High Courts28 May 2010Dismissed
Mohan Lal and Gopal Mittal (dead) through Lrs. Vs Raja Ram and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 725
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(3), 18, 2Limitation Act, 1963 — Section 5
High Courts28 May 2010Dismissed
Jasbir Singh and Others Vs Super Electro Films Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 723
Constitution of India, 1950 — Article 227Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 6A
High Courts28 May 2010
Suraj Rani Vs State of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2461 : (2011) 5 RCR(Criminal) 539
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498APunjab Land Revenue Act, 1887 — Section 44
High Courts28 May 2010
Abdul Rasheed Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 3 LLR 118 : (2010) 3 RCR(Civil) 590
Punjab Wakf Rules, 1964 — Rule 8(1)Waqf Act, 1954 — Section 23
High Courts28 May 2010
Jubena Khatun Vs State Election Commissioner Haryana & Ors.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2066 : (2010) 2 LLR 201 : (2010) 3 RCR(Civil) 913
Haryana Panchayati Raj Act, 1994 — Section 166(6)Hindu Marriage Act, 1955 — Section 24
High Courts28 May 2010Dismissed
Krishan Kumar Vs Nand Lal and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 648 : (2010) 159 PLR 654 : (2011) 1 RCR(Civil) 970
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3
High Courts28 May 2010
National Insurance Company Limited Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 752
Motor Vehicles Act, 1988 — Section 149(2), 15, 16, 17, 4