High Courts06 Jul 2010Dismissed
Commissioner of Income Tax Vs National Hydro Electric Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0091
Income Tax Act, 1961 — Section 115JB, 143, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 147 of 243
High Courts06 Jul 2010Allowed
Madan Lal Manjhu and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0087
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2010
Satnam Singh and Another Vs Harsharan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0083
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Jul 2010Dismissed
Ranbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 681
Haryana Municipal Act, 1973 — Section 252(2), 253Haryana Municipal Election Rules, 1978 — Rule 72A
High Courts05 Jul 2010Dismissed
Mithu Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 666
Constitution of India, 1950 — Article 226, 227Haryana Panchayati Raj Act, 1994 — Section 176, 176(4)
High Courts05 Jul 2010Dismissed
Singla Steel Pvt. Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2010) 260 ELT 393
Central Excises and Salt Act, 1944 — Section 11A, 35(G)Induction Furnace Annual Capacity Determination Rules, 1997 — Rule 3, 3A, 4, 96ZP
High Courts05 Jul 2010
Commissioner of Income Tax Vs Swastika Oils and Fertilizers
Punjab And Haryana At Chandigarh · (2010) 235 CTR 298
Income Tax Act, 1961 — Section 148, 154, 256(2), 80HHA
High Courts05 Jul 2010Allowed
Commissioner of Income Tax Vs Rajdhani Wine Traders
Punjab And Haryana At Chandigarh · (2011) 196 TAXMAN 396
Finance Act, 1987 — Section 139, 139(1)Income Tax Act, 1961 — Section 154, 256(1), 43B
High Courts05 Jul 2010Dismissed
Smt. Madhu Bala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0220
Constitution of India, 1950 — Article 226, 227
High Courts05 Jul 2010Allowed
Ram Bhul and Others Vs Ram Chand
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 812 : (2011) 1 RCR(Civil) 668
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107
High Courts05 Jul 2010
Avtar Singh Vs Sat Pal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 468
High Courts05 Jul 2010Dismissed
The Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2011) 238 CTR 103 : (2011) 16 ITR 330
Income Tax Act, 1961 — Section 11, 12, 12AA, 13, 14
High Courts05 Jul 2010Dismissed
Angrejo Vs Sewa Singh and Others
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 323, 324, 34, 506
High Courts05 Jul 2010
Shamsher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0088
Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts05 Jul 2010
Commissioner of Income Tax Vs Surinder Mohan Jalota
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0074
Income Tax Act, 1961 — Section 10(2), 256(2), 41(1), 41(B), 43(B)
High Courts02 Jul 2010
CIT Vs Punjab Goncast Steels Ltd.
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0270
Income Tax Act, 1961 — Section 256(1), 80I, 80I(8)
High Courts02 Jul 2010Dismissed
East India Cotton Manufacturing Company Ltd. Vs Parsu Ram Singh and Another
Punjab And Haryana At Chandigarh · (2010) 4 LLJ 603
Industrial Disputes Act, 1947 — Section 10(1), 12(3), 17(1), 18(1), 18(3)Limitation Act, 1963 — Article 137
High Courts02 Jul 2010
Commissioner of Income Tax Vs Sodhi Harbhajan Singh
Punjab And Haryana At Chandigarh · (2010) 233 CTR 588 : (2011) 200 TAXMAN 149
Income Tax Act, 1961 — Section 256(1), 45Punjab Development of Damaged Areas Act, 1951 — Section 6(2)
High Courts02 Jul 2010Allowed
Dayawanti Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0212
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Jul 2010
Joginder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 465, 467