High Courts22 Jul 2010
Balbir Kaur @ Balvir Kaur Vs Kewal Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2425 : (2011) 5 RCR(Civil) 850
Income Tax Act, 1961 — Section 176(4)Succession Act, 1925 — Section 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 141 of 243
High Courts22 Jul 2010
Municipal Council Vs Lekh Raj and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 712 : (2010) 4 RCR(Civil) 644 : (2010) 2 RCR(Rent) 377
Evidence Act, 1872 — Section 118
High Courts22 Jul 2010Dismissed
Rajender Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 845
High Courts22 Jul 2010Dismissed
National Fertilizers Ltd. Employees Co-operative House Building Society Ltd. Vs Ram Mehar Singh Kundu and Another
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0077
High Courts22 Jul 2010Allowed
Malkiat Singh etc Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 869
Penal Code, 1860 (IPC) — Section 304, 452
High Courts22 Jul 2010Allowed
Angrej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts22 Jul 2010Allowed
Des Raj and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 577
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts22 Jul 2010Dismissed
Gurdeep Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 23 : (2012) 4 RCR(Civil) 195
Civil Procedure Code, 1908 (CPC) — Section 2(10), 60, 60(ccc), 60(i)(ccc)
High Courts22 Jul 2010
Yakub Ali Vs Rubi and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 129 : (2010) 2 RCR(Rent) 614
Constitution of India, 1950 — Article 227
High Courts21 Jul 2010Dismissed
Kultar Singh Pabla and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 140 : (2011) 3 RCR(Civil) 135
East Punjab Urban Rent Restriction Act, 1949 — Section 4Land Acquisition Act, 1894 — Section 23Punjab Municipal (Executive Officer) Act, 1931 — Section 4
High Courts21 Jul 2010Dismissed
Bachittar Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2010) 236 CTR 587 : (2010) 328 ITR 400
Income Tax Act, 1961 — Section 132(4), 133A, 260A
High Courts21 Jul 2010Dismissed
Surinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 358
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Jul 2010
S.Dhanraj Singh Vs S.Gurcharan Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 29
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts21 Jul 2010
Radhey Shyam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 570
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts21 Jul 2010Dismissed
Aggarwal Construction Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 198 TAXMAN 476
Income Tax Act, 1961 — Section 145(3), 260A, 32, 80IB
High Courts21 Jul 2010Dismissed
State of Haryana Vs Mam Raj
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 240
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts21 Jul 2010Dismissed
Trilok Chand Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 215
Constitution of India, 1950 — Article 14, 161Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(1), 433, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 32A, 33
High Courts21 Jul 2010Dismissed
State of Haryana Vs Sangeet and Another Sangeet and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 07 P&H CK 0028
Arms Act, 1959 — Section 25, 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 307
High Courts21 Jul 2010Dismissed
Naubat Singh Panwar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 295
Constitution of India, 1950 — Article 226, 309, 87
High Courts21 Jul 2010Dismissed
Commissioner of Income Tax-III, Ludhiana Vs Sonia Dhillon
Punjab And Haryana At Chandigarh · (2012) 207 TAXMAN 67
Income Tax Act, 1961 — Section 144, 147, 148, 260A